RAJIV KUMAR BHAGAT,JAMSHEDPUR vs. ITO W 2(4), JAMSHEDPUR
ITA 394/RAN/2018Status: DisposedITAT Ranchi13 July 2020
Judgment text not available
The text for this order has not been extracted yet.
Latest GST High Court judgments
Search GST case law →- Mohit Jain vs. Union Bank Of INDIAMadhya Pradesh · 26 Oct 2026
- Capri Global Capital LTD Through Represented By Its Law Officer Mr. Varun Kaljoria vs. The State Of Madhya Pradesh Through Principal SecretaryMadhya Pradesh · 26 Oct 2026
- Gopal Yadav vs. Union BankMadhya Pradesh · 26 Oct 2026
- Infinix Inftoech vs. Utkarsh Small Fianance BankMadhya Pradesh · 26 Oct 2026
- Chandra Shekhar Dayar vs. Hdfc BankMadhya Pradesh · 26 Oct 2026