M/S. SHIVA PHARMACHEM LTD.,VADODARA vs. DCIT, CENTRAL CIRCLE-3, VADODARA

PDF · subscribers
ITA 2026/AHD/2018Status: DisposedITAT Ahmedabad20 February 2020AY 2013-14

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →