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SHRI KHEMABHAI HIRABHAI PATEL,,SABARKANTHA vs THE INCOME TAX OFFICER, S.K.WARD-2,, HIMATNAGAR | BharatTax
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SHRI KHEMABHAI HIRABHAI PATEL,,SABARKANTHA vs. THE INCOME TAX OFFICER, S.K.WARD-2,, HIMATNAGAR
SHRI KHEMABHAI HIRABHAI PATEL,,SABARKANTHA vs. THE INCOME TAX OFFICER, S.K.WARD-2,, HIMATNAGAR
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ITA 2700/AHD/2014
Status: Disposed
ITAT Ahmedabad
20 February 2020
AY 2010-11
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