MEHUL MUKESHKUMAR KADIYA,AHMEDABAD vs. THE DCIT, CENTRAL CIRCLE-1(1), AHMEDABAD

PDF · subscribers
ITA 1348/AHD/2018Status: DisposedITAT Ahmedabad04 March 2020AY 2014-15

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →