DCIT (TDS), CIRCLE, UDAIPUR vs. M/S. MEWAR HOSPITAL PVT. LTD., UDAIPUR

PDF · subscribers
ITA 1/JODH/2020Status: DisposedITAT Jodhpur05 January 2021AY 2018-19

Judgment text not available

The text for this order has not been extracted yet.

Latest GST High Court judgments

Search GST case law →