ORISSA CRICKET ASSOCIATION,CUTTACK vs. CIT(EXEMPTIONS), HYDERABAD

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ITA 181/CTK/2019Status: DisposedITAT Cuttack16 March 2020AY 2014-152 pages
AI SummaryDismissed

What did the Tribunal hold?

The Tribunal allowed the withdrawal application filed by the assessee. The appeal was dismissed as withdrawn.

What were the facts?

The assessee, Orissa Cricket Association, filed an appeal against an order of the CIT(Exemptions). The assessee's counsel filed an application to withdraw the appeal.

What were the issues?

The primary issue was whether the appeal filed by the assessee should be withdrawn.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, CUTTACK BENCH CUTTACK

Before: SHRI C.M. GARG, JM & SHRI L.P. SAHU, AM

For Respondent: Shri J.K.Lenka, DR
Hearing: 16/03/2020Pronounced: 16/03/2020

Per L.P.Sahu, AM: This is an appeal filed by the assessee against the order of CIT(E), Hyderabad, dated 30.03.2019. 2. Ld. AR of the assessee has filed an application, which is placed on record, for withdrawal of appeal, to which ld. DR has no objection. Accordingly, we dismiss the appeal of the assessee as withdrawn.

3.

In the result, appeal of the assessee is dismissed. Order pronounced in the open court on 16/03/2020. (C.M.GARG) (L.P.SAHU) न्यानयक सदस्य / JUDICIAL MEMBER ऱेखा सदस्य / ACCOUNTANT MEMBER कटक Cuttack; ददनांक Dated 16/03/2020 Prakash Kumar Mishra, Sr.P.S.

2 आदेश की प्रनिलऱपप अग्रेपषि/Copy of the Order forwarded to : अऩीलाथी / The Appellant-

1.

Orissa Cricket Association, Barabati Stadium, Buxi Bazar, Cuttack प्रत्यथी / The Respondent-

2.

CIT(Exemptions), Hyderabad आयकि आयुक्त(अऩील) / The CIT(A), 3. आयकि आयुक्त / CIT 4. ववभागीय प्रनतननधध, आयकि अऩीलीय अधधकिण, कटक / DR, ITAT,

5.

Cuttack गार्ा पाईल / Guard file. 6. सत्यावऩत प्रनत //// आदेशािुसार/ BY ORDER,

(Senior Private Secretary) ITAT Cuttack Bench, Cuttack

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