MULTIPLAYER PLASTIC FILMS SANITATION TRUST,NOIDA vs CIT(E), LIUCKNOW

Income Tax Appellate Tribunal, DELHI BENCH ‘E’, NEW DELHI

Before: SH. N.K. BILLAIYA & SH. KUL BHARAT

Hearing: 31/10/2022Pronounced: 31/10/2022

Appellant Sh. M.P Rastogi, Advocate Respondent Ms. Sarita Kumari, CIT DR Date of hearing: 31/10/2022 Date of Pronouncement: 31/10/2022 ORDER PER N.K. BILLAIYA, AM: and 54/Del/2021 are two separate appeals by the assessee preferred against two separate orders of the CIT (Exemption), Lucknow dated 21.12.2020 denying registration u/s. 12A of the Act and approval u/s.80 G of the Act.

At the very outset the Counsel for the assessee moved the following application for the withdrawal of the aforementioned appeals :-

In the light of the above both the appeals are dismissed as withdrawn. Decision announced in the open court on 31.10.2022. 4.

MULTIPLAYER PLASTIC FILMS SANITATION TRUST,NOIDA vs. CIT(E), LIUCKNOW