MOTHERSONSUMI INFOTECH & DESIGNS LTD,NEW DELHI vs. DCIT CIRCLE-17(2), NEW DELHI
ITA 1795/DEL/2020Status: DisposedITAT Delhi10 November 2022AY 2006-073 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘E’, NEW DELHI
Before: SH. N.K. BILLAIYA & SH. KUL BHARAT
Hearing: 10/11/2022Pronounced: 10/11/2022
Appellant Sh. Rishah, AR Respondent Sh. Jitender Chand, Sr. DR Date of hearing: 10/11/2022 Date of Pronouncement: 10/11/2022 ORDER PER N.K. BILLAIYA, AM:
This appeal by the assessee is preferred against the order of the CIT(A)-25, New Delhi dated 24.08.2020 pertaining to A.Y.2006-07.
2.
At the very outset the authorised signatory to the assessee moved the following application :-
3.
Noting the contents of the application this appeal is dismissed as withdrawn.
4.
Decision announced in the open court on 10.11.2022.
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