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ITA Nos 881 to 887 of 2017 Genera Agri Corp Ltd Hyderabad
आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ B ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA No. 881 to 887/Hyd/2017 Assessment Years: 2007-08 to 2013-14 PAN:AADCG6564B Hyderabad (Appellant) (Respondent) Assessee by: Shri A.V. Raghuram, Advocate Revenue by: Shri P. Chandrasekhar, DR Date of hearing: 04/10/2022 Date of pronouncement: 10/01/2023 Corrigendum Per Bench. These seven appeals were pronounced on 17.10.2022 and at Para No.22, it was inadvertently mentioned as “In the result, appeals filed by the assessee are allowed for statistical purposes” whereas it should have been “In the result, appeals filed by the assessee for the A.Ys 2007-08 to 2012-13 are allowed for statistical purposes and for the A.Y 2013-14, appeal filed by the assessee is dismissed”. Accordingly, Para No.22 is hereby modified as under:
“22. In the result, appeals filed by the assessee for the A.Ys 2007-08 to 2012-13 are allowed for statistical purposes and the appeal for the A.Y 2013-14 is dismissed”
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ITA Nos 881 to 887 of 2017 Genera Agri Corp Ltd Hyderabad
Order pronounced in the Open Court on 10th January, 2023 (R.K. PANDA) JUDICIAL MEMBER
Hyderabad, dated January, 2023 Vinodan/sps Copy to: S.No Addresses 1 M/s. Genera Agri Corp. Ltd C/o K. Vasantkumar, AV Raghuram, P. Vinod & M. Neelima Devi, Advocates, 610 Babukhan Estate, Basheerbagh, Hyderabad-1 2 Dy. CIT, Central Circle 1(3) Aayakar Bhavan, Basheerbagh, Hyderabad 3 CIT (A)-11,Hyderabad 4 Pr. CIT- Central, Hyderabad 5 DR, ITAT Hyderabad Benches 6 Guard File By Order
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