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SHRI MANGILAL ACHALAJI SHAH, (PROP. DHARMNATH STEELS),VADODARA vs ITO, WARD-3(1)(4), VADODARA | BharatTax
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SHRI MANGILAL ACHALAJI SHAH, (PROP. DHARMNATH STEELS),VADODARA vs. ITO, WARD-3(1)(4), VADODARA
SHRI MANGILAL ACHALAJI SHAH, (PROP. DHARMNATH STEELS),VADODARA vs. ITO, WARD-3(1)(4), VADODARA
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ITA 2218/AHD/2018
Status: Disposed
ITAT Ahmedabad
23 December 2020
AY 2014-15
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