DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD vs. OMEGA SHELTERS PRIVATE LIMITED, HYDERABAD, HYDERABAD
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ITA 612 of 2017 and 1137 of 2018 Omega Shelters P Ltd
आयकर अपील�य अ�धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘A ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA Nos.612/Hyd/2017 & ITA 1137/Hyd/2018 Assessment Year: 2010-11 & 2013-14 Dy. CIT, Vs. Omega Shelters (P) Ltd Circle 16(2) Hyderabad Hyderabad PAN:AAACO8221A (Appellant) (Respondent) Assessee by: Shri K.C. Devdas, CA Revenue by: Shri Rajendra Kumar, CIT(DR) Date of hearing: 28/04/2023 Date of pronouncement: /04/2023 Corrigendum Per R.K. Panda, A.M The above appeals were pronounced on 31.10.2022. Due to typographical errors, the PAN of the assessee was mentioned as AABCD2513M instead of PAN AAACO8221A.
The address of the assessee be read as Omega Shelters (P) Ltd, Plot No.48, Road No.12, Banjara Green Colony, Banjara Hills, Hyderabad 500034 instead of Omega Shelters (P) Ltd, Inrhythm Building, 1st Floor, Plot No.1023, Gurukul Society, Khanamet Village, Near Meridian School, Madhapur, Hyderabad 500081. Hence the above order is modified to that extent and the correct PAN of the assessee be read as PAN: AAACO8221A with new address mentioned above.
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ITA 612 of 2017 and 1137 of 2018 Omega Shelters P Ltd
Order pronounced in the Open Court on 28th April, 2023. Sd/- Sd/- (LALIET KUMAR) (R.K. PANDA) JUDICIAL MEMBER ACCOUNTANT MEMBER
Hyderabad, dated 28th April, 2023. Vinodan/sps Copy to: S.No Addresses 1 Dy.CIT Circle 16(2) 2nd Floor, B Block, Room No.836 IT Towers, AC Guards, Masab Tank, Hyderabad 2 Omega Shelters (P) Ltd, Plot No.48, Road No.12, Banjara Green Colony, Banjara Hills, Hyderabad 500034 3 DR, ITAT Hyderabad Benches 4 Guard File
By Order
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