AYURVEDIC & MAGNETOTHERAPY RESEARCH INSTITUTE (AMRI),PATNA vs. ITO (EXEMPTION), WARD-1, PATNA
ITA 117/PAT/2023Status: DisposedITAT Patna14 March 2024AY 2016-174 pages
No AI summary yet for this case.
आदेश की �ितिलिप अ�ेिषत/Copy of the Order forwarded to : 1. अपीलाथ� / The Assessee 2. ��थ� / The Respondent 3. संबंिधत आयकर आयु� / Concerned Pr. CIT 4. आयकर आयु� अपील ( ) / The CIT(A)- 5. िवभागीय �ितिनिध ,आयकर अपीलीय अिधकरण, कोलकाता/DR,ITAT, Kolkata, 6. गाड� फाई/ Guard file.
आदेशानुसार/ BY ORDER, TRUE COPY
Assistant Registrar आयकर अपीलीय अिधकरण ITAT, Kolkata