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Per Rajpal Yadav, Vice-President (KZ):- The above six appeals were heard by the Bench on 17.01.2023. The order was pronounced on 19.01.2023. While issuing copies of the order to the party, the ld. Assistant Registrar has pointed out that in the Cause Title and PAN of the assessee in ITA No. 404/KOL/2022, apparent errors have crept in. The correct name of the Price Waterhouse & Co. Chartered assessee is Accountants LLP and correct PAN of the assessee is AAHFP0187A. However, in the Cause Title, the name and PAN of the assessee have been typed as under:- M/s. Pricewaterhouse Coopers Pvt. Limited,....................................Appellant Block-EP, Plot-Y/14, Salt Lake City, Sector-V, Kolkata-700091 [PAN: AABCP9181H] -Vs.- Income Tax Officer,...................Respondent Ward-22(2),Kolkata, 169, A.J.C. Bose Road, Bamboovilla, Kolkata-700014
CORRIGENDUM ITA No. 623/KOL/2022 (AY-2012-13) ITA Nos. 624 & 625/KOL/2022 (AY-2013-14) ITA Nos. 626 & 627/KOL/2022 (AY-2014-15) M/s. Pricewaterhouse Coopers Pvt. Limited ITA No. 404/KOL/2022 (AY-2012-13) Price Waterhouse & Co. Chartered Accountants LLP 2. In view of these errors, a Corrigendum is being issued and the name and PAN of the assessee in the Cause Title as well as in the header of the Appeal No. appearing on the right corner on each page in the judgment will be read as under:-
Cause Title ITA No. 404/KOL/2022 Assessment Year: 2012-2013 Price Waterhouse & Co. Chartered Accountants LLP,............................Appellant Block-EP, Plot-Y/14, Salt Lake City, Sector-V, Kolkata-700091 [PAN: AAHFP0187A] -Vs.- Income Tax Officer,........................Respondent Ward-22(2),Kolkata, 169, A.J.C. Bose Road, Bamboovilla, Kolkata-700014 Header ITA No. 404/KOL/2022 (AY-2012-13) Price Waterhouse & Co. Chartered Accountants LLP
Sd/- Sd/- (Girish Agrawal) (Rajpal Yadav) Accountant Member Vice-President (KZ) Kolkata, the 20th day of February, 2023 20/2/2023
CORRIGENDUM ITA No. 623/KOL/2022 (AY-2012-13) ITA Nos. 624 & 625/KOL/2022 (AY-2013-14) ITA Nos. 626 & 627/KOL/2022 (AY-2014-15) M/s. Pricewaterhouse Coopers Pvt. Limited ITA No. 404/KOL/2022 (AY-2012-13) Price Waterhouse & Co. Chartered Accountants LLP Copies to :(1) M/s. Pricewaterhouse Coopers Pvt. Limited, Block-EP, Plot-Y/14, Salt Lake City, Sector-V, Kolkata-700091 (2) M/s. Price Waterhouse & Co. Chartered Accountants LLP, Block-EP, Plot-Y/14, Salt Lake City, Sector-V, Kolkata-700091 (3) Deputy Commissioner of Income Tax, Circle-1(1), Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, Kolkata-700069 (4) Income Tax Officer, Ward-22(2),Kolkata, 169, A.J.C. Bose Road, Bamboovilla, Kolkata-700014 (5) Commissioner of Income Tax (Appeals), National Faceless Appeal Centre (NFAC), Delhi; (6) Commissioner of Income Tax- ; (7) The Departmental Representative (8) Guard File TRUE COPY By order
Assistant Registrar, Income Tax Appellate Tribunal, Kolkata Benches, Kolkata Laha/Sr. P.S.