M/S LIGHT HOUSE MERCHANTS PVT. LTD.,KOLKATA vs. PR.CIT-4, , KOLKATA

Per Sanjay Garg, Judicial Member:- The above five appeals were heard by the Bench on 15.10.2019. The order was pronounced on 22.11.2019. The ld. Assistant Registrar has pointed out that in the date of pronouncement at the first page of the order, apparent error has crept in. The correct Date of Pronouncement of the order is 22.11.2019. However, in the first page of the order, the Date of Pronouncement of the order has been typed as under:- Date of Pronouncement: 22.11.2018

CORRIGENDUM (AY-2012-13)-M/s/ Durja Vinimay Pvt. Limited ITA No. 1409/KOL/2019 (AY-2012-13)-M/s. Gyan Mandir Tradecom Pvt. Ltd. ITA No. 1410/KOL/2019 (AY-2012-13)-M/s. Paramatma Vinimay Pvt. Limited ITA No. 1411/KOL/2019 (AY-2012-13) M/s. Aditi Vintrade Pvt. Limited (AY-2012-13)-M/s. Light House Merchants Pvt. Limited 2. In view of this error, a Corrigendum is being issued and the Date of Pronouncement in the judgment will be read as under:- Date of Pronouncement: 22.11.2019