THE MURSHIDABAD DISTRICT CENTRAL CO. OP. BANK LTD.,MURSHIDABAD vs ACIT(TDS), CIRCLE-1, KOLKATA, KOLKATA

Income Tax Appellate Tribunal, “A” BENCH, KOLKATA

Before: SHRI RAJPAL YADAV, HON’BLE & DR. MANISH BORAD, HON’BLE

For Appellant: Shri Soumitra Choudhury

Hearing: 01/03/2023Pronounced: 17/03/2023

आदेश क� �ितिलिप अ�ेिषत/Copy of the Order forwarded to : 1. अपीलाथ� / The Appellant 2. ��यथ� / The Respondent 3. संबंिधत आयकर आयु� / Concerned Pr. CIT 4. आयकर आयु� अपील ( ) / The CIT(A)- 5. िवभागीय �ितिनिध ,आयकर अपीलीय अिधकरण, कोलकाता/DR,ITAT, Kolkata, 6. गाड� फाईल /Guard file.

आदेशानुसार/ BY ORDER, TRUE COPY

Assistant Registrar आयकर अपीलीय अिधकरण ITAT, Kolkata

THE MURSHIDABAD DISTRICT CENTRAL CO. OP. BANK LTD.,MURSHIDABAD vs. ACIT(TDS), CIRCLE-1, KOLKATA, KOLKATA