M/S. TRISHAN EXPORTS PVT. LTD.,KOLKATA vs. A.C.I.T., CIRCLE-11(1), KOLKATA, KOLKATA
ITA 535/KOL/2022Status: DisposedITAT Kolkata25 July 2023AY 2017-20187 pages
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Income Tax Appellate Tribunal, “A” BENCH, KOLKATA
Before: SHRI SANJAY GARG, HON’BLE & DR. MANISH BORAD, HON’BLE
For Appellant: Shri Sunil Surana, FCA
Hearing: 27/06/2023Pronounced: 25/07/2023
आदेश की �ितिलिप अ�ेिषत/Copy of the Order forwarded to : 1. अपीलाथ� / The Appellant 2. ��थ� / The Respondent 3. संबंिधत आयकर आयु� / Concerned Pr. CIT 4. आयकर आयु� अपील / The CIT(A)- ( ) 5. िवभागीय �ितिनिध ,आयकर अपीलीय अिधकरण, कोलकाता/DR,ITAT, Kolkata, 6. गाड� फाई/ Guard file.
आदेशानुसार/ BY ORDER, TRUE COPY
Assistant Registrar आयकर अपीलीय अिधकरण ITAT, Kolkata