JAYANTIKA INVESTMENT & FINANCE LTD.,KOLKATA vs. I.T.O.,WARD-7(2), KOLKATA
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IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : KOLKATA [Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member] Assessment Year : 2013-14 Jayantika Investment & Finance Ltd. -vs.- ITO, Ward-7(2), Kolkata 15th Floor, 10, Camac Street, Kolkata – 700017 [PAN: AAECP 5902 D] (Respondent) (Appellant) C O R R I G E N D U M Per Sonjoy Sarma, Judicial Member:
In the order passed by this Tribunal dated 15.03.2023 in ITA No. 375/Kol/2020, PAN has been wrongly mentioned as PAN: ADUPG 7386 C on the first page. The correct PAN is AAECP 5902 D. The order stands modified to the above extent. [ Rajesh Kumar] [ Sonjoy Sarma ] Accountant Member Judicial Member Dated : 23.08.2023 [Biswajit, Sr. PS] Copy of the order forwarded to: 1.Jayantika Investment & Finance Ltd.
ITO, Ward-7(2), Kolkata.
CIT(A), Kolkata 4. CIT, Kolkata.
CIT(DR), Kolkata Benches, Kolkata.By Order
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