SHRI SANDIP CHATTOPADHYAY,KOLKATA vs. I.T.O., WARD - 37(2), KOLKATA, KOLKATA
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IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH : KOLKATA [Before Dr. Manish Borad, Accountant Member & Shri Sonjoy Sarma, Judicial Member] Assessment Year : 2014-15 Shri Sandip Chattopadhyay -vs.- ITO, Ward-37(2), Kolkata C/o. Rajesh Mohan & Associates, Unit No. 18, 5th Floor, Bagati House, 34, G.C. Avenue, Kolkata – 700013 [PAN: AEMPC 8189 A] (Respondent) (Appellant) C O R R I G E N D U M Per Sonjoy Sarma, Judicial Member:
In the order passed by this Tribunal dated 28.07.2023 in ITA No. 125/Kol/2023, PAN has been wrongly mentioned as PAN: AACFD 2119 F on the first page. The correct PAN is AEMPC 8189 A. The order stands modified to the above extent. [ Manish Borad] [ Sonjoy Sarma ] Accountant Member Judicial Member Dated : 22.09.2023 [Biswajit, Sr. PS] Copy of the order forwarded to: 1.Shri Sandip Chattopadhyay
ITO, Ward-37(2), Kolkata.
CIT(A), Kolkata 4. CIT, Kolkata.
CIT(DR), Kolkata Benches, Kolkata.By Order
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