IMAGE FINVEST & LEASING PVT. LTD.,KOLKATA vs. ITO, WARD-11(4), KOLKATA., KOLKATA

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ITA 706/KOL/2023Status: DisposedITAT Kolkata10 October 2023AY 2010-113 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The assessee's Director made a prayer to withdraw the appeal. The Tribunal granted this permission as the Revenue had no objection.

What were the facts?

The assessee, Image Finvest & Leasing Pvt. Limited, filed an appeal before the Income Tax Appellate Tribunal (ITAT) against an order of the CIT(A). The appeal was for the assessment year 2010-2011.

What were the issues?

The primary issue was the assessee's request to withdraw their appeal before the Tribunal.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, ‘A’ BENCH, KOLKATA

Before: Shri Rajpal Yadav, Vice- & Shri Girish Agrawal

Per Rajpal Yadav, Vice-President (KZ):- The assessee is in appeal before the Tribunal against the order of ld. Commissioner of Income Tax (Appeals)-17, Kolkata dated 12th June, 2019 passed for A.Y. 2010-11.

1.

Assessment Year : 2010-2011 Image Finvest & Leasing Pvt. Limited 2. Shri Sanjay Bagaria, Director of the assessee- company has made a prayer dated 9th October, 2023 seeking the permission of the Bench to withdraw this appeal. Since the ld. D.R. has no objection in this regard, the permission as sought by Shri Sanjay Bagaria, Director of the assessee-company is granted and accordingly the appeal of the assessee is dismissed as withdrawn.

3.

In the result, the appeal of the assessee is dismissed. Order pronounced in the open Court on October 10, 2023.

Sd/- Sd/- (Girish Agrawal) (Rajpal Yadav) Accountant Member Vice-President(KZ) Kolkata, the 10th day of October, 2023

(1) Image Finvest & Leasing Pvt. Limited, Copies to : 200, Bangur Avenue, Block-A, Kolkata-700055

(2) Income Tax Officer, Ward-11(4), Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, Kolkata-700069 (3) Commissioner of Income Tax (Appeals)-17, Kolkata; (4) Commissioner of Income Tax ,

Assessment Year : 2010-2011 Image Finvest & Leasing Pvt. Limited

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