M/S. DILIP KUMAR DAS & SONS,KOLKATA vs. DCIT, CIR-I(1), JALPAIGURI, JALPAIGURI

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ITA 2514/KOL/2019Status: DisposedITAT Kolkata14 December 2023AY 2013-148 pages

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Income Tax Appellate Tribunal, “C” BENCH, KOLKATA

Before: DR. MANISH BORAD, HON’BLE & SHRI SONJOY SARMA, HON’BLE

For Appellant: Shri Somnath Ghosh
Hearing: 08/11/2023Pronounced: 14/12/2023

आदेश क� �ितिलिप अ�ेिषत/Copy of the Order forwarded to : 1. अपीलाथ� / The Assessee 2. ��यथ� / The Respondent 3. संबंिधत आयकर आयु� / Concerned Pr. CIT 4. आयकर आयु� अपील / The CIT(A)- ( ) 5. िवभागीय �ितिनिध ,आयकर अपीलीय अिधकरण, कोलकाता/DR,ITAT, Kolkata, 6. गाड� फाई/ Guard file.

आदेशानुसार/ BY ORDER TRUE COPY

Assistant Registrar आयकर अपीलीय अिधकरण ITAT, Kolkata

M/S. DILIP KUMAR DAS & SONS,KOLKATA vs DCIT, CIR-I(1), JALPAIGURI, JALPAIGURI | BharatTax