Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
M/S. OSWAL COMPUTERS & AMP CONSULTANTS (P) LTD.,INDORE vs THE ITO TDS-1 , INDORE | BharatTax
Home
/
M/S. OSWAL COMPUTERS & AMP CONSULTANTS (P) LTD.,INDORE vs. THE ITO TDS-1 , INDORE
M/S. OSWAL COMPUTERS & AMP CONSULTANTS (P) LTD.,INDORE vs. THE ITO TDS-1 , INDORE
Bookmark
Report Error
PDF
ITA 253/IND/2019
Status: Disposed
ITAT Indore
20 February 2020
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
