DCIT , CHENNAI vs. M/S RASI NUTRI FOODS , NAMAKKAL

order dated 07th July, 2023, in to 921/Chny/2022 and ITA Nos. 888 to 894/Chny/2022, the Appellant’s Representative name mentioned in the cause title is to be read as Mr. R. Gopala Kannan, Advocate instead of Mr. R. Gopalakrishnan, Advocate.