DCIT CENTRAL CIRCLE-2(1), CHENNAI vs. TS KUMARASAMY , THIRUCHENGODU

order dated 07th July, 2023, in TO 905/Chny/2022 and ITA Nos. 872 TO 879/Chny/2022, the Appellant’s Representative name mentioned in the cause title is to be read as Mr. R. Gopala Kannan, Advocate instead of Mr. R. Gopalakrishnan, Advocate.