M/S SUVARNABHOOMI ENTERPRISES PRIVATE LIMITED,NAMAKKAL vs. DCIT, CENTRAL CIRCLE-2(1), CHENNAI

order dated 07th July, 2023, in to 914/Chny/2022 and ITA Nos. 884 to 887/Chny/2022, the Appellant’s Representative name mentioned in the cause title is to be read as Mr. R. Gopala Kannan, Advocate instead of Mr. R. Gopalakrishnan, Advocate.