M/S UTTAR BIHAR GRAMIN BANK,MUZAFFARPUR vs. ACIT, CIRCLE-2, MUZAFFARPUR

PDF · subscribers
ITA 65/PAT/2019Status: DisposedITAT Patna19 March 2021AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →