PRAKASH BANSAL ,JHANSI vs. ACIT., CIRCLE-1, JHANSI
ITA 141/AGR/2021Status: HeardITAT Agra21 July 2023AY 2015-162 pages
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Income Tax Appellate Tribunal, AGRA BENCH ‘DB’ : AGRA
For Appellant: Shri Navin Garg, Advocate
For Respondent: Shri Surendra Pal, CIT DR
Hearing: 18.07.2023
PER SHAMIM YAHYA, ACCOUNTANT MEMBER :
This appeal filed by the assessee is directed against the order of ld. Pr. CIT (A), Agra-1 pertaining to assessment year 2015-16. 2. At the outset, ld. Counsel for the assessee submitted that he is praying for withdrawal of the appeal and in this regard, a letter dated 25.03.2023 giving the reasons for withdrawal is submitted. Accordingly, this appeal filed by the assessee is dismissed as withdrawn. Order pronounced in the open court on this 21st day of July, 2023. (YOGESH KUMAR US) ACCOUNTANT MEMBER Dated the 21st day of July, 2023/TS
2 ITA No.141 /Del./2021