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Income Tax Appellate Tribunal, AGRA BENCH ‘DB’, AGRA
Before: Dr. B. R. R. Kumar & Shri Yogesh Kumar US
ORDER Per Yogesh Kumar US, JM:- The present appeal has been filed by the assessee against the order of ld. PCIT-1, Agra dated 31.03.2022.
The assessee has submitted an application withdrawing the appeal filed on 02.11.2023. The Ld. DR has not objection to the withdrawal, and the appeal of the assessee is dismissed as withdrawn.