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Income Tax Appellate Tribunal, AGRA BENCH ‘DB’ : AGRA
PER SHAMIM YAHYA, ACCOUNTANT MEMBER :
This appeal filed by the assessee is directed against the order of ld. Pr.CIT, Gwalior dated 19.02.2019 for the Assessment Year 2014-15.
Vide letter dated nil, assessee prayed for withdrawal of the present appeal. Accordingly, this appeal filed by the assessee is dismissed as withdrawn. Order pronounced in the open court on this 4th day of December, 2023 after the conclusion of the hearing.