GREEN MAIDEN A 2013 TRUST,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX (IT) CIRCLE 2(3)(2), MUMBAI

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ITA 2105/MUM/2022Status: DisposedITAT Mumbai30 January 2023AY 2016-1715 pages

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Income Tax Appellate Tribunal, “I” BENCH, MUMBAI

Before: SHRI VIKAS AWASTHY & SHRI AMARJIT SINGH

For Appellant: Ms. Aasavari Kadam
Hearing: 18.01.2023Pronounced: 30.01.2023

आदेश की प्रतितिति अग्रेतिि/Copy of the Order forwarded to : 1. अपीलाथी / The Appellant 2. प्रत्यथी / The Respondent. 3. आयकर आयुक्त(अपील) / The CIT(A)- 4. आयकर आयुक्त / CIT 5. विभागीय प्रविविवि, आयकर अपीलीय अविकरण DR, ITAT, Mumbai 6. गार्ड फाईल / Guard file.

सत्यावपि प्रवि //True Copy// आदेशानुसार/ BY ORDER,

उि/सहायक िंजीकार (Dy./Asstt. Registrar) आयकर अिीिीय अतिकरण/ ITAT, Bench, Mumbai.

GREEN MAIDEN A 2013 TRUST,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (IT) CIRCLE 2(3)(2), MUMBAI | BharatTax