BABA HOTELS PRIVATE LIMITED ,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS) ,DELHI, DELHI

Income Tax Appellate Tribunal, “SMC” BENCH, MUMBAI

Before: SHRI AMIT SHUKLA, JM & SHRI S RIFAUR RAHMAN, AM

For Appellant: Shri Minal Kamble, DR. सुनवाईकीतारीख/

For Respondent: Shri Minal Kamble

आदेशकीप्रनिनिनिअग्रेनर्ि/Copy of the Order forwarded to : 1. अपीलाथी/ The Appellant प्रत्यथी/ The Respondent 2. 3. आयकरआयुक्त(अपील) / The CIT(A) 4. आयकरआयुक्त/ CIT- concerned 5. दवभागीयप्रदतदनदध, आयकरअपीलीयअदधकरण, मुंबई/ DR, ITAT, Mumbai 6. गार्डफाईल / Guard File आदेशधिुसधर/ BY ORDER,

15 I.T.A. No. 2970/Mum/2022 Baba Hotels Pvt.Ltd.

.उि/सहधयकिंजीकधर (Dy./Asstt.Registrar) आयकरअिीिीयअनर्करण, मुंबई/ ITAT, Mumbai

BABA HOTELS PRIVATE LIMITED ,MUMBAI vs. COMMISSIONER OF INCOME TAX (APPEALS) ,DELHI, DELHI