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AXIS INSTITUTE OF LEARNING PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), KANPUR | BharatTax
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AXIS INSTITUTE OF LEARNING PRIVATE LIMITED,KANPUR vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), KANPUR
AXIS INSTITUTE OF LEARNING PRIVATE LIMITED,KANPUR vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), KANPUR
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ITA 802/LKW/2017
Status: Disposed
ITAT Lucknow
05 January 2021
AY 2014-15
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