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DCIT vs M/S. Ekl Appliances Ltd., New… | ITAT Mumbai 2023 | BharatTax

Home/DCIT, NEW DELHI vs. M/S. EKL APPLIANCES LTD., NEW DELHI

DCIT, NEW DELHI vs. M/S. EKL APPLIANCES LTD., NEW DELHI

ITA 2064/DEL/2012Status: DisposedITAT Mumbai21 June 2023AY 2003-043 pages

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Income Tax Appellate Tribunal, MUMBAI “E” BENCH, MUMBAI

Before: Shri Amit Shukla & Shri Prashant Maharishi

For Respondent: Shri Ankush Kapoor, CIT-DR

Hearing: 03.04.2023Pronounced: 21.06.2023

O R D E R