INDOCEAN TOOLS P.LTD,MUMBAI vs. ITO,NFAC, DELHI
ITA 2192/MUM/2023Status: DisposedITAT Mumbai27 September 2023AY 2017-181 pages
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Income Tax Appellate Tribunal, “C” BENCH, MUMBAI
Before: SHRI KULDIP SINGH & Ms. PADMAVATHY. S
For Respondent: Shri H.M.Bhatt, Sr.DR
Hearing: 25.09.2023Pronounced: 27.09.2023
O R D E R PER KULDIP SINGH, JM:
The appellant, M/s.Indocean Tools Pvt. Ltd., (hereinafter referred to as ‘the assessee’) by filing the present appeal, sought to set aside the impugned order dated 28.02.2023 passed by National Faceless Appeal Centre (NFAC) [Commissioner of Income Tax (Appeals), Delhi, qua
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