RASESH M.SHAH,AHMEDABAD vs. THE INCOME TAX OFFICER.(INTL.TAXN.)-1, AHMEDABAD

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ITA 831/AHD/2019Status: DisposedITAT Ahmedabad13 December 2021AY 2015-162 pages
AI SummaryRemanded

What did the Tribunal hold?

The tribunal corrected the cause titles for both appeals to accurately reflect the appellant and respondent for each case. This ensures the correct parties are associated with the respective judgments.

What were the facts?

This judgment is a corrigendum to correct the cause title of two appeals, ITA No. 215/Ahd/2017 and ITA No. 831/Ahd/2019. The error involved pasting the address of one appeal into the cause title of the other.

What were the issues?

The primary issue was a clerical error in the cause titles of two ITAT appeals, leading to misidentification of parties.

AI-generated summary — verify with the full judgment below

Heard together (2 matters)

ITA No.215/Ahd/2017
ITA No.831/Ahd/2019

Read from the judgment's own cause title. This page is filed under one of them.

Order on this appeal was pronounced on 25.11.2021. 2. The title of the order in �नधा�रण वष�/ Asstt.Year : 2015-16 Rasesh M. Shah ITO (Intl. Taxn)-1 Ahmedabad. D-102, Swaminarayan avenue Vs. Nr.AEC Cross Roads Naranpura, Ahmedabad. PAN : BBAPS 3808 Q

3.

Order in this appeal was pronounced on 1.12.201. However, on account of bona fide error, Private Secretary has pasted address of in the cause title. The ld.Deputy Registrar (Consultant), Shri J.K. Lodha has brought this mistake to my notice which came to his knowledge while distributing copies of orders to the parties. I find it an apparent mistake from the record which crept in by adopting cut-and-paste in the cause title. I have gone through contents of the order, no changes or error has been noticed, which remain as it is. Therefore, taking suo moto cognizance of the typographical error in the cause title of the order, I rectify the same as under. The cause title of ITA No.831/Ahd/2019 �नधा�रण वष�/ Asstt.Year : 2015-16 Rasesh M. Shah ITO (Intl. Taxn)-1 Ahmedabad. D-102, Swaminarayan avenue Vs. Nr.AEC Cross Roads Naranpura, Ahmedabad. PAN : BBAPS 3808 Q

4.

This corrigendum be uploaded in the website of the ITAT.

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