SAMUNDER SINGH MAAN,DELHI vs. PCIT-12, NEW DELHI
ITA 956/DEL/2021Status: DisposedITAT Delhi09 February 2023AY 2015-163 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘H’, NEW DELHI
Before: SH. C.N. PRASAD & SH. PRADIP KUMAR KEDIA
Hearing: 09/02/2023Pronounced: 09/02/2023
Date of hearing: 09/02/2023 Date of Pronouncement: 09/02/2023 ORDER PER PRADIP KUMAR KEDIA, AM:
This appeal by the assessee is preferred against the order of the PCIT – 12, Delhi dated 19.03.2020 pertaining to A.Y.2015-16.
2.
At the very outset the authorized representative of the assessee moved application for withdrawal of appeal which is reproduced hereunder:-
3.
In the wake of application for withdrawal of appeal, this appeal is dismissed as withdrawn.
4.
Decision announced in the open court on 09.02.2023
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