Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE1, PATNA, PATNA vs CHAMPION OMDEV CONSTRUCTION LIMITED, PATLIPUTRA, PATNA
ITA 547/PAT/2025[2023-24]Status: DisposedITAT PatnaAY 2023-24
SHRI DIGAMBAR JAIN SIDDHA KSHETRA KUNDALGIRI,DAMOH vs ANOOP SINGH, CIT(E), BHOPAL
ITA 792/IND/2026[NA]Status: DisposedITAT Indore
MOHD. ABRAR,BULANDSHAHAR vs ITO WARD 2(3)(2), BULANDSHAHAR
ITA 8343/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs ANUJ PACKAGING LLP, DELHI
ITA 7583/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MOTI SINGH MEMORIAL TRUST,BIJNOR vs CIT A NFAC, DELHI
ITA 7454/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
KAMLESH,PANIPAT vs ITO WARD-1, PANIPAT
ITA 7437/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ANIL KUMAR HUF,DELHI vs ITO WARD 28(5), DELHI
ITA 7416/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
PRIYA MEHROTRA,GHAZIABAD vs ITO WARD 2(2)(1), GHAZIABAD, GHAZIABAD
ITA 7390/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
HEERA RICE MILLS,KARNAL vs INCOME TAX OFFICER, WARD-1, KARNAL, KARNAL
ITA 6614/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
HEERA RICE MILLS,KARNAL vs INCOME TAX OFFICER, WARD-1,KARNAL, KARNAL
ITA 6613/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
KAMALDEEP SINGH,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5479/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DY. COMMISSIONER OF INCOME TAX, NOIDA vs MONTAGE GLOBAL PVT. LIMITED, DELHI
ITA 5347/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
SHRI DIGAMBAR JAIN SANRAKSHANI SABHA TRUST,JABALPUR vs ANOOP SINGH, CIT(E), BHOPAL
ITA 784/IND/2026[NA]Status: DisposedITAT Indore
LATE SHAKUNTALA DEVI MEMORIAL SHIKSHAN SEWA SAMITI,SUPELA BHILAI vs COMMISSIONER OF INCOME TAX EXEMPTION BHOPAL, BHOPAL
ITA 714/IND/2026[NILL]Status: DisposedITAT Indore
ITO - 1(2), INDORE, AAYAKAR BHAWAN ANNEXE BUILDING vs DIVYA GULANI, INDORE
ITA 393/IND/2026[2024]Status: DisposedITAT Indore
KRISHNA IRRIGATIONS PVT LTD ,INDORE vs INCOME TAX OFFICE 5 (1) INDORE, INDORE
ITA 33/IND/2026[2010-11]Status: DisposedITAT IndoreAY 2010-11
PRADEEP GYANANI,BHOPAL vs ITO-1(1), BHOPAL, BHOPAL
ITA 202/IND/2026[2015-16]Status: DisposedITAT IndoreAY 2015-16
LAXMINARAYAN CHOUDHARY,FARASPUR, INDORE vs ITO 1(1), IND, OFFICE OF THE INCOME TAX OFFICER, INDORE
ITA 150/IND/2026[2017-18]Status: DisposedITAT IndoreAY 2017-18
AKHILESH MOHAN LAHARI,BHOPAL vs DCIT/ACIT 2(1), BPL, BHOPAL
ITA 466/IND/2025[2013-14]Status: DisposedITAT IndoreAY 2013-14
LAL SINGH BAGHEL,UJJAIN vs INCOME TAX OFFICE , DHAR
ITA 886/IND/2024[2014-15]Status: DisposedITAT IndoreAY 2014-15
DR MPK HOMEOPATHIC MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE SOCIETY,JAIPUR vs CIT EXEMPTION , JAIPUR
ITA 445/JPR/2026[NA]Status: DisposedITAT Jaipur
DR MPK HOMEOPATHIC MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE SOCIETY,JAIPUR vs CIT EXEMPTION , JAIPUR
ITA 436/JPR/2026[NA]Status: DisposedITAT Jaipur
COMPETITIVENESS MINDSET INSTITUTE (CMI) INDIA,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 112/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
COMPETITIVENESS MINDSET INSTITUTE (CMI) INDIA,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1414/JPR/2025[2025-26]Status: DisposedITAT JaipurAY 2025-26
SUKHVEEN BAGGA,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX-1 LUCKNOW NEW, LUCKNOW
ITA 818/LKW/2026[2023-24]Status: DisposedITAT LucknowAY 2023-24
RAM CHANDAR JAISAWAL,SIDDHARTHA NAGAR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 861/LKW/2025[2019-20]Status: DisposedITAT LucknowAY 2019-20
BLUE WATER ALCOBEV,LUCKNOW vs CIT (A) NFAC, LUCKNOW
ITA 443/LKW/2024[2017-18]Status: DisposedITAT LucknowAY 2017-18
AJAHAR ALI,LUCKNOW vs JCIT RANGE-3,, LUCKNOW
ITA 381/LKW/2024[2017-18]Status: DisposedITAT LucknowAY 2017-18
M/S SADANA ELECTRIC STORE,LUCKNOW vs DCIT RANGE-6, LUCKNOW
ITA 283/LKW/2024[2014-15]Status: DisposedITAT LucknowAY 2014-15
ACIT, RANGE-I, LUCKNOW vs SHRI ABHISHEK KUMAR GARG, LUCKNOW
ITA 451/LKW/2020[2017-18]Status: DisposedITAT LucknowAY 2017-18