Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
SHIVAJI LAXMAN KHARAT,MUMBAI vs ITO, WARD 2, PANDHARPUR, PANDHARPUR
ITA 1953/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
SHIVBAL BHIMSHA GHOTALE,MUMBAI vs ITO, WARD 2(1), SOLAPUR, SOLAPUR
ITA 1948/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
MALLAYYA SIDBASAYYA SWAMI,MUMBAI vs ITO, WARD 4(2), PUNE, PUNE
ITA 1947/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
BHARAT MANIKRAO BHAGWAT,MUMBAI vs INCOME TAX OFFICER, WARD 10(1), PUNE, PUNE
ITA 1926/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
BHARAT MANIKRAO BHAGWAT ,MUMBAI vs INCOME TAX OFFICER, WARD 10(1), PUNE, PUNE
ITA 1925/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
JAGANNATH CHANDRABHAN PHADATARE,MUMBAI vs INCOME TAX OFFICER, WARD 3, SATARA, SATARA
ITA 1924/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
JAGANNATH CHANDRABHAN PHADATARE,MUMBAI vs INCOME TAX OFFICER, WARD 3, SATARA, SATARA
ITA 1923/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
SHEKHAR SADANAND DALVI,MUMBAI vs ITO, WARD 2(1), KOLHAPUR, KOLHAPUR
ITA 1920/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
SHEKHAR SADANAND DALVI,MUMBAI vs ITO, WARD 2(1), KOLHAPUR, KOLHAPUR
ITA 1919/PUN/2026[2020-2021]Status: DisposedITAT PuneAY 2020-2021
RAMCHANDRA YASHWANT GHAWARE,MUMBAI vs ITO, WARD 1, KUDAL, KUDAL
ITA 1917/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
SAHEBRAO VITTHAL DHANGE,MUMBAI vs ITO, WARD 2, AHMEDNAGAR, AHMEDNAGAR
ITA 1914/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
SAHEBRAO VITTHAL DHANGE,MUMBAI vs ITO, WARD 2, AHMEDNAGAR, AHMEDNAGAR
ITA 1913/PUN/2026[2020-2021]Status: DisposedITAT PuneAY 2020-2021
SHANTARAM MAHADEV KHORATE,MUMBAI vs ITO, WARD 1(1), KOLHAPUR, KOLHAPUR
ITA 1912/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
DATTATRAYA BANSHI BHOR,MUMBAI vs INCOME TAX OFFICER, WARD 2, AHMEDNAGAR, AHMEDNAGAR
ITA 1894/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
DATTATRAYA BANSHI BHOR,MUMBAI vs INCOME TAX OFFICER, WARD, 2, AHMEDNAGAR, AHMEDNAGAR
ITA 1893/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
SUNITA BALASAHEB NANDIHALLI,MUMBAI vs INCOME TAX OFFICER, WARD 1, KUDAL, KUDAL
ITA 1892/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
SUNITA BALASAHEB NANDIHALLI,MUMBAI vs INCOME TAX OFFICER, WARD 1, KUDAL, KUDAL
ITA 1891/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
RAMESH BHIMSHANKAR BUDWATRAO,MUMBAI vs INCOME TAX OFFICER, WARD 2(1), SOLAPUR, SOLAPUR
ITA 1890/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
JETSYNTHESYS PRIVATE LIMITED,PUNE vs ACIT, CIR-4, PUNE
ITA 2968/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
JETSYNTHESYS PRIVATE LIMITED,PUNE vs ACIT, CIR-4 , PUNE
ITA 2967/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
TOUSIF MOHAMEDGOUS BAGANIKAR ,SANGLI vs ITO WARD-2 , SANGLI
ITA 2766/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
SANTOSH JAYNARAYAN SHARMA,DHULE vs ITO, WARD-1, DHULE, DHULE
ITA 2359/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, NASHIK vs KARAN GUPTA, NASHIK
ITA 213/PUN/2025[2014-15]Status: DisposedITAT PuneAY 2014-15
BIRMOLE MEDICAL FOUNDATION TRUST,PUNE vs CIT (EXEMPTION), PUNE
ITA 1382/PUN/2025[2020-21]Status: DisposedITAT PuneAY 2020-21
ITO, WD.9(1), PUNE, AKURDI, PUNE vs PRAMOD ROSHANLAL AGARWAL, PUNE, MAHARASHTRA
ITA 2846/PUN/2024[2022-23]Status: DisposedITAT PuneAY 2022-23
KRISHNA REDDY PAGIDI,HYDERABAD vs ITO, WARD -4(1), HYDERABAD
ITA 831/HYD/2026[2021-22]Status: DisposedITAT HyderabadAY 2021-22
RADHA KRISHNA MARINGANTI,HYDERABAD vs ITO, WARD -1(3), TIRUPATI
ITA 791/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
RADHA KRISHNA MARIGANTI,HYDERABAD vs ITO, WARD - 1(3), TIRUPATI
ITA 790/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
MAHESH BABU PUJALA,HYDERABAD vs ITO, WARD-9(1), HYDERABAD
ITA 306/HYD/2026[2014-15]Status: DisposedITAT HyderabadAY 2014-15
MAHESH BABU PUJALA,HYDERABAD vs ITO, WARD-9(1), HYDERABAD
ITA 305/HYD/2026[2013-14]Status: DisposedITAT HyderabadAY 2013-14