Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,219 total)
ALKA AJIT SHAH ,MUMBAI vs INCOME TAX OFFICER WARD 20(1)(1), MUMBAI
ITA 1915/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
HCY INDUSTRIAL PARKS PRIVATE LIMITED,MUMBAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, MUMBAI
ITA 1899/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
M/S. TRANSOCEANIC FINANCIAL ENGINEERING PVT LTD ,MUMBAI vs ITO WARD 13(3)(1), MUMBAI
ITA 6948/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAURAV JINDAL,BARNALA vs INCOME TAX OFFICE WARD 1, BARNALA
ITA 671/CHANDI/2026[2016-2017]Status: DisposedITAT ChandigarhAY 2016-2017
SAURAV JINDAL,BARNALA vs INCOME TAX OFFICE WARD-1, BARNALA
ITA 670/CHANDI/2026[2015-2016]Status: DisposedITAT ChandigarhAY 2015-2016
MANIDER DHAMI,LUDHIANA vs CIRCLE-1, INT TAX, CHD, CHANDIGARH
ITA 1452/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
MUKESH KUMAR SHARMA,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH
ITA 1037/CHANDI/2026[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
SHRI SADHIKRUPA POLYSACKS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD
ITA 343/AHD/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
SEEMA TRADELINK PRIVATE LIMITED,AHMEDABAD vs ACIT CIRCLE2(1)(1), VADODARA
ITA 1967/AHD/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
STYRENIX PERFORMANCE MATERIALS LIMITED,VADODARA, GUJARAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), VADODARA, VADODARA, GUJARAT
ITA 1066/AHD/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
SHWETA MANISH JAIN,AHMEDABAD vs THE ITO, WARD-1(2)(3), AHMEDABAD
ITA 2123/AHD/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
NIRAV DINESHBHAI BHA vs AR,AHMEDABADVS.THE ITO, WARD-5(3)(2), AHMEDABAD
ITA 1971/AHD/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
ANISH THAKORE,AHMEDBAD vs INCOME TAX OFFICER, WARD-5(3)(1), AHMEDABAD
ITA 1878/AHD/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
M/S. HARSHA ENGINEERS INTERNATIONAL LTD. (MERGED FROM HARSHA ABACUS SOLAR PVT. LTD.),AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1357/AHD/2024[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
RASIKLAL ARJANBHAI KOBIA,UPLETA vs ITO WD 2(2)(3), RKT, RAJKOT
ITA 1119/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
RAMESH MOHANBHAI VARA,JUNAGADH vs ITO WD 1, JND, JUNAGADH
ITA 1118/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
AJITKUMAR NAVALSHANKAR PANDYA,JUNAGADH vs ITO WD 1, JND, JUNAGADH
ITA 1116/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
AJITKUMAR NAVALSHANKAR PANDYA,JUNAGADH vs ITO WD 1, JND, JUNAGADH
ITA 1115/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
RAMESH MOHANBHAI VARA,JUNAGADH vs ITO WD 1, JND/, JUNAGADH
ITA 1114/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
BHIMJI BHIKHABHAI TUKADIYA,PORBANDAR vs ITO WD 2(3), PORBANDAR, PORBANDAR
ITA 1072/RJT/2026[2020-2021]Status: DisposedITAT RajkotAY 2020-2021
RAGHAV KHIMJIBHAI SAVALIYA,RAJKOT vs ACIT/JCIT (APPEALS), GURUGRAM, HARYANA
ITA 1041/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
RAGHAV KHIMJIBHAI SAVALIYA,RAJKOT vs ACIT/JCIT(APPEALS), GURUGRAM, HARYANA
ITA 1038/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
MUKESH CHHAGANBHAI GOHIL,AMRELI vs INCOME TAX OFFICER, WARD 3(1)(4), AMRELI
ITA 1031/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
MUKESH CHHAGANBHAI GOHIL,AMRELI vs INCOME TAX OFFICER, WARD 3(1)(4), AMRELI
ITA 1030/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
SANDEEP KUMAR,MAINPURI vs INCOME TAX OFFICER, MAINPURI
ITA 569/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
MANOJ KUMAR SAHU,ASHOK NAGAR vs ITO ASHOK NAGAR, ASHOK NAGAR
ITA 561/AGR/2026[2024-25]Status: DisposedITAT AgraAY 2024-25
SATYABHAN,NAGLA JALIM, DHUMRI S.O, DHUMARI, ETAH vs INCOME-TAX OFFICER, WARD 4(3)(1), ETAH, INCOME-TAX OFFICE, RAILWAY ROAD, ETAH
ITA 430/AGR/2026[2019-2020]Status: DisposedITAT AgraAY 2019-2020
SATYABHAN,DHUMARI, ETAH vs INCOME-TAX OFFICER, WARD 4(3)(1), ETAH, INCOME TAX OFFICE, RAILWAY ROAD, ETAH
ITA 422/AGR/2026[2019-2020]Status: DisposedITAT AgraAY 2019-2020
CHAMBAL TRADINGS PRIVATE LIMITED,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GWALIOR
ITA 314/AGR/2026[2019-20]Status: DisposedITAT AgraAY 2019-20
BALJIT SINGH,PUNJAB vs ITO, WARD 1(1), BTD, PUNJAB
ITA 354/ASR/2025[2013-14]Status: DisposedITAT AmritsarAY 2013-14
