Recent Judgments

Latest ITAT tax tribunal orders across all benches.(372,375 total)

SEWA BHARTI SAMITI,SEWA BHARTI SAMITI vs CIT(E), JAIPUR, JAIPUR

ITA 456/JODH/2026[NA]Status: DisposedITAT Jodhpur
12/8/2026

SEWA BHARTI SAMITI,PALI vs CIT(E), JAIPUR, JAIPUR

ITA 455/JODH/2026[NA]Status: DisposedITAT Jodhpur
12/8/2026

SEWA BHARTI SAMITI,PALI vs CIT(E), JAIPUR, JAIPUR

ITA 454/JODH/2026[NA]Status: DisposedITAT Jodhpur
12/8/2026

GOW RAKSHAK SEVA SAMITI,BADISADRI vs CIT(EXEMPTION) JAIPUR, TONK ROAD, JAIPUR

ITA 438/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
12/8/2026

SHREE JAIN SWETAMBER PINJRA POLE TAKHTGARH, PALI,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 437/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
12/8/2026

SHREE JAIN SWETAMBER PINJRA POLE TAKHTGARH, PALI,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 436/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
12/8/2026

IMC OF ITI ABUROAD, SANTPUR,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 435/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
12/8/2026

ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR

ITA 990/JODH/2025[2014-15]Status: DisposedITAT JodhpurAY 2014-15
12/8/2026

ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR

ITA 989/JODH/2025[2013-14]Status: DisposedITAT JodhpurAY 2013-14
12/8/2026

ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR

ITA 988/JODH/2025[2012-13]Status: DisposedITAT JodhpurAY 2012-13
12/8/2026

ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR

ITA 967/JODH/2025[2016-17]Status: DisposedITAT JodhpurAY 2016-17
12/8/2026

ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR

ITA 966/JODH/2025[2015-16]Status: DisposedITAT JodhpurAY 2015-16
12/8/2026

CHIEF EXECUTIVE OFFICER, ZILA PARISHAD BHILWARA,BHILWARA vs ITO BHILWARA, BHILWARA

ITA 964/JODH/2025[2019-20]Status: DisposedITAT JodhpurAY 2019-20
12/8/2026

SUDHIR SYNTHETICS PRIVATE LIMITED,BHILWARA vs ASST. COMMISSIONER, CENTRALIZED PROCESSING CENTER, BENGALURU, BHILWARA

ITA 94/JODH/2025[2020-2021]Status: DisposedITAT JodhpurAY 2020-2021
12/8/2026

GANGANAGAR KISAN KRAYA VIKRAYA S.S. LTD.,SRIGANGANAGAR vs ITO, TDS, SRIGANGANAGAR

ITA 90/JODH/2025[2018-19]Status: DisposedITAT JodhpurAY 2018-19
12/8/2026

RUDRAKSH ENTERPRISES,JODHPUR vs ITO WARD-1(2), JODHPUR

ITA 774/JODH/2025[2020-21]Status: DisposedITAT JodhpurAY 2020-21
12/8/2026

RAKESH KUMAR MOKSHIT KUMAR HUF,SURAT vs DEPUTY DIRECTOR, CPC, BENGALURU

ITA 65/JODH/2025[2023-2024]Status: DisposedITAT JodhpurAY 2023-2024
12/8/2026

THE SUFIYA EDUCAITON SOCIETY NAGAUR,NAGAUR vs LD. AO EXEMPTION, EXEMPTION JODHPUR

ITA 64/JODH/2025[2020-21]Status: DisposedITAT JodhpurAY 2020-21
12/8/2026

GAYATRI GAU SEWA & GRAM VIKAS SEVA SANSTHAN,BARMER vs INCOME TAX OFFICER, BARMER

ITA 637/JODH/2025[N/A]Status: DisposedITAT Jodhpur
12/8/2026

SHRI HARI AUM BHAKTI EVEM SHAKTI SADHANA PRANYAS,UDAUPIR vs CIT(EXEMPTION), JAIPUR, JAIPUR

ITA 539/JODH/2025[2023-24]Status: DisposedITAT JodhpurAY 2023-24
12/8/2026

SHREE VISHWAKARMA SUTRADHAR SAMPATI TRUST,BIKANER vs CIT EXEMPTION, JAIPUR

ITA 51/JODH/2025[2025-2026]Status: DisposedITAT JodhpurAY 2025-2026
12/8/2026

SHREE VISHWAKARMA SUTRADHAR SAMPATI TRUST,BIKAENR vs CIT EXEMPTION, JAIPUR

ITA 50/JODH/2025[2025-2026]Status: DisposedITAT JodhpurAY 2025-2026
12/8/2026

M/S. SENIOR MATERIAL MANAGER NORTH WESTERN RAILWAY,BIKANER vs THE INCOME TAX OFFICER, TDS, BIKANER, BIKANER

ITA 49/JODH/2025[2010-11]Status: DisposedITAT JodhpurAY 2010-11
12/8/2026

BHILWARA ZILA DUGDH UTPADAK SANGH LTD.,BHILWARA vs PR. CIT, UDAIPUR

ITA 453/JODH/2025[2020-21]Status: DisposedITAT JodhpurAY 2020-21
12/8/2026

HAPPY HOURS SCHOOL SOCIETY,JODHPUR vs ITO (EXEMPTION), JODHPUR

ITA 390/JODH/2025[2018-19]Status: DisposedITAT JodhpurAY 2018-19
12/8/2026

DEV AGRO INDUSTRIES,E-125 & E-125A I.G.C. KHARA, BIKANER vs COMMISSIONER OF IT(APPEALS), NEW DELHI

ITA 1138/JODH/2025[2017-18]Status: DisposedITAT JodhpurAY 2017-18
12/8/2026

SHIV SHAKTI NAGNECHYA TRUST,BIKANER vs THE CIT(EXEMPTION), JAIPUR

ITA 942/JODH/2024[NA]Status: DisposedITAT Jodhpur
12/8/2026

SHIV SHAKTI NAGNECHYA TRUST,BIKANER vs THE CIT(EXEMPTION), JAIPUR

ITA 941/JODH/2024[NA]Status: DisposedITAT Jodhpur
12/8/2026

SHRI HARI AUM BHAKTI EVEM SHAKTI SADHANA PRANYAS,UDAIPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR

ITA 844/JODH/2024[2024-25]Status: DisposedITAT JodhpurAY 2024-25
12/8/2026

MANGAL SINGH RATAN SINGH DEO KI PEDI,OSIAN vs CIT EXEMPTION, CIT EXEMPTION

ITA 476/JODH/2024[NA]Status: DisposedITAT Jodhpur
12/8/2026