Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

AJAY KUMAR JAIN,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA

ITA 2184/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
8/10/2026

DHANKALASH DISTRIBUTORS PRIVATE LIMITED,KOLKATA vs I.T.O., WARD 12(1), KOLKATA, KOLKATA

ITA 3264/KOL/2025[2023-24]Status: DisposedITAT KolkataAY 2023-24
8/10/2026

INCOME TAX OFFICER, CHENNAI vs PVNSK SADHITHANAR E TRUST, PALLAVARAM

ITA 563/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
8/10/2026

MANIMOZHI,PONDICHERRY vs ACIT, CIRCLE 1, PUDUCHERRY

ITA 3947/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
8/10/2026

NADUPATTY VENKATACHALAM JAYARAMAN,SALEM vs ITO, WARD-1(6), SALEM

ITA 3417/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
8/10/2026

MEMON CHARITABLE TRUST,COONOOR vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHENNAI

ITA 3166/CHNY/2026[2027-28]Status: DisposedITAT ChennaiAY 2027-28
8/10/2026

SIDDICK HAJEE AHMED SAIT PRIVATE FAMILY TRUST,COONOOR vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHENNAI

ITA 3165/CHNY/2026[2027-28]Status: DisposedITAT ChennaiAY 2027-28
8/10/2026

ADDISON & COMPANY LTD.,CHENNAI vs DCIT, CORP. CIRCLE-1(1), CHENNAI

ITA 2946/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
8/10/2026

DEEPA SILKS,KARUR vs ITO, WARD 1 KARUR, KARUR

ITA 3988/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
8/10/2026

DEEPA SILKS,KARUR vs ITO WARD 1 KARUR, KARUR

ITA 3987/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
8/10/2026

RAMASAMY SIVASANKAR,TIRUPUR vs ITO, WARD 1(4), TIRUPUR, TIRUPUR

ITA 1831/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
8/10/2026

MUNISWAMY SHARADA,BENGALURU vs ITO, WARD 2(1)(3), BENGALURU, BENGALURU

ITA 868/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
8/10/2026

SRIMAD JAGADGURU MADHWACHARYA MOOLA MAHASAUNSTHAN UTTARADIMATH,BANGALORE vs DCIT EXEMPTIONS CIRCLE-1 BANGALORE, BANGALORE

ITA 2988/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
8/10/2026

SRIMAD JAGADGURU MADHWACHARYA MOOLA MAHASAUNSTHAN UTTARADIMATH,BANGALORE vs DCIT EXEMPTIONS CIRCLE-1 BANGALORE, BANGALORE

ITA 2987/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
8/10/2026

SRIMAD JAGADGURU MADHWACHARYA MOOLA MAHASAUNSTHAN UTTARADIMATH,BANGALORE vs DCIT, EXEMPTIONS CIRCLE-1 BANGALORE, BANGALORE

ITA 2986/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
8/10/2026

SRIMAD JAGADGURU MADHWACHARYA MOOLA MAHASAUNSTHAN UTTARADIMATH,BANGALORE vs DCIT, EXEMPTIONS CIRCLE-1 BANGALORE, BANGALORE

ITA 2985/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
8/10/2026

MANGALORE TRAWL BOAT FISHERMANS PRIMARY CO-OPERATIVE SOCIETY LIMITED,MANGALORE vs INCOME-TAX OFFICER, WARD - 1(1), MANGALORE, MANGALORE

ITA 1696/BANG/2026[2018 - 2019]Status: DisposedITAT Bangalore
8/10/2026

MOHAN KUMAR KRISHNAPPA,BANGALORE vs INCOME TAX OFFICER, WARD 5(1)(1), BANGALORE, BANGALORE

ITA 1028/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
8/10/2026

VIVA MAGNA WHEELERS PRIVATE LIMITED ,BENGALURU vs DCIT, CIRCLE-7(1)(1), BANGALORE

ITA 1090/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
8/10/2026

NILOFAR JUNAID KHAN,MUMBAI vs INCOME TAX OFFICER, WARD 24(3)(1), MUMBAI, MUMBAI

ITA 8342/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
8/10/2026

ACIT-13(1)(2), MUMBAI, MUMBAI vs PERLIN COSMECEUTICALS PRIVATE LIMITED, MUMBAI

ITA 7781/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
8/10/2026

POONAM CHAMBERS B WING COMMERCIAL PREMISES CO OPERATIVE SOCIETY LTD,MUMBAI vs DEPUTY COMMISSIONER INCOME TAX, MUMBAI

ITA 7044/MUM/2026[2021-2022]Status: HeardITAT MumbaiAY 2021-2022
8/10/2026

POONAM CHAMBERS B WING COMMERCIAL PREMISES CO OPERATIVE SOCIETY LTD,MUMBAI vs DEPUTY COMMISSIONER INCOME TAX, MUMBAI

ITA 7043/MUM/2026[2019-20]Status: HeardITAT MumbaiAY 2019-20
8/10/2026

HUSENI CHARITABLE PUBLIC TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI

ITA 6733/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
8/10/2026

KOTAK SECURITIES LIMITED,MUMBAI vs DCIT 4(3)(1), MUMBAI

ITA 6619/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
8/10/2026

RACHANA SANSAD,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) MUMBAI, MUMBAI

ITA 6261/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
8/10/2026

RACHANA SANSAD,MUMBAI vs EXEM. CIRCLE 2, MUMBAI, MUMBAI

ITA 6260/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
8/10/2026

ALL INDIA HAJ UMRAH TOUR ORGANISERS ASSOCIATION,MUMBAI vs ITO EXEM. WARD 1(1), MUMBAI, MUMBAI

ITA 6256/MUM/2026[2022-2023]Status: DisposedITAT MumbaiAY 2022-2023
8/10/2026

INTERACTIVE TELEVISION PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE 16(1), MUMBAI

ITA 5870/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
8/10/2026

MANOJ NACHIMUTHU,COIMBATORE vs WARD 22(2)(1),MUMBAI/, PIRAMAL CHAMBER,MUMBAI

ITA 5606/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
8/10/2026