Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,631 total)
BREEZ BUILDERS & DEVELOPERS PVT LTD,GURGAON vs ITO WARD 5(1), DELHI
ITA 376/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
CHANDAN KUMAR SINGH,DELHI vs PR CIT , DELHI
ITA 3109/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
NEW LIFE FELLOWSHIP TRUST,HARYANA vs CIT EXEMPTION, CHANDIGARH
ITA 2549/DEL/2026[-]Status: DisposedITAT Delhi
GROVY INDIA LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
ITA 2052/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
AARES TELECOM PVT LTD,DELHI vs DEL-W-(31)(1), DELHI
ITA 1809/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
DIPIKA POLYMERS PRIVATE LIMITED,NEW DELHI vs DY. COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 4827/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM, BELGUAM vs M/S RAJGURU FOODS, BIJAPUR
ITA 77/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
NOHAR YADAV,MANDIR HASOUD, TEH. ARANG vs INCOME TAX OFFICER - WARD 1(2), RAIPUR, CIVIL LINES, RAIPUR
ITA 640/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
NOHAR YADAV,MANDIR HASOUD, TEH. ARANG vs INCOME TAX OFFICER - WARD 1(2), RAIPUR, CIVIL LINES, RAIPUR
ITA 639/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
NOHAR YADAV,MANDIR HASOUD, TEH. ARANG vs INCOME TAX OFFICER - WARD 1(2), RAIPUR, CIVIL LINES, RAIPUR
ITA 638/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
ASHOK KHUBCHANDANI,RAIPUR vs DCIT, CIRCLE 1(1), RAIPUR, RAIPUR
ITA 437/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
KISHORBHAI C BHAGTANI,RAJKOT vs INCOME TAX OFFICER WARD 2(1)(1), RAJKOT
ITA 999/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
KAILASHBEN KANJIBHAI PATEL,RAJKOT vs INCOME TAX OFFICER WARD-2(2), RAJKOT
ITA 946/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
DEVAYATBHAI KALOTARA,RAJKOT vs THE INCOME TAX OFFICER, WARD-2, RAJKOT
ITA 679/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
SHREE HARIKRUSHNA VELFARE TRUST,BHACHAU vs THE ITO EXEMPTION WARD 1, RJAKOT, RAJKOT
ITA 677/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
JAY CHETAN KOTHARI ,RAJKOT vs )INCOME TAX OFFICER WARD-1(1)(1), RAJKOT
ITA 1173/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
DIXIT LAXMANBHAI FALDU,RAJKOT vs INCOME TAX OFFICER, WARD-2(6), JAMNAGAR
ITA 1063/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
MALHAR NITIN BHUPTANI,RAJKOTQ vs ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE -2(1) , RAJKOT
ITA 1054/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
KAMLESH SHASHIKANTBHAI DAVE ,MORBI vs INCOME TAX OFFICER WARD -2(2)(1), RAJKOT
ITA 1045/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
S R P JUTHA 13 RAJKOT VI AND GR S MA,RAJKOT vs ITO WD 1(2)(1) RAJKOT, RAJKOT
ITA 951/RJT/2025[2017-18]Status: DisposedITAT RajkotAY 2017-18
DINESHKUMAR CHHAGANLAL MANAVADARIA ,JUNAGADH vs ITO WARD 1, JUNAGADH, JUNAGADH
ITA 837/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
SHRI DINESHKUMAR CHHAGANLAL MANAVADARIA,JUNAGADH vs INCOME TAX OFFICER, WARD - 1, JUNAGADH, JUNAGADH
ITA 836/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
RAJESHKUMAR SHAH,NAVAGAM,UDHANA vs INCOME TAX OFFICER, ADAJAN
ITA 283/SRT/2026[2022-23]Status: DisposedITAT SuratAY 2022-23
GOKULANAND PETRO FIBRES,SURAT vs SURAT.DCIT1, CIRCLE 1(1)(1),, SURAT
ITA 18/SRT/2026[2018-19]Status: DisposedITAT SuratAY 2018-19
RATILAL PATEL,ANKLESHWAR vs ITO WARD 2(2), BHARUCH
ITA 637/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
SHRI NA vs ARI KHEDUT SAHKARI SOCIETY LTD.,NAVSARIVS.ACIT , NAVSARI CIRCLE, NAVSARI
ITA 362/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
DCIT, CIRCLE-1(3), SURAT, ADAJAN vs MAHENDRAKUMAR VARJANGBHAI JILARIA, AMBIKA NAGAR SOCITY
ITA 777/SRT/2023[2017-18]Status: DisposedITAT SuratAY 2017-18
ACIT, GUWAHATI vs HARVINDER SINGH SEHGAL, THANGAL BAZAR, MANIPUR
ITA 379/GTY/2025[2021]Status: DisposedITAT Guwahati
HARVINDER SINGH SEHGAL,MANIPUR vs CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
ITA 374/GTY/2025[2021-22]Status: DisposedITAT GuwahatiAY 2021-22
FEROSH D MARAK,MEGHALAYA vs ITO, W-1, SHILLONG, MEGHALAYA
ITA 265/GTY/2025[2017-2018]Status: DisposedITAT GuwahatiAY 2017-2018