Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,369 total)
SUDHAKAR BHANUDAS PAWAR,MUMBAI vs ITO,WARD, 1 DHULE , DHULE
ITA 2807/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
SUDHAKAR BHANUDAS PAWAR,MUMBAI vs ITO, WARD, 1 DHULE, DHULE
ITA 2806/PUN/2026[2020-2021]Status: DisposedITAT PuneAY 2020-2021
LATA RAMESH PAWAR,NASHIK vs ITO WARD 2(1),NASHIK, NASHIK
ITA 2783/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
LATA RAMESH PAWAR,NASHIK vs ITO WARD 2(1),NASHIK, NASHIK
ITA 2782/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
RAMACHANDRA GANESH KULKARNI ,SATARA vs ITO WARD 4, SATARA, SATARA
ITA 2735/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
RAMACHANDRA GANESH KULKARNI ,SATARA vs ITO WARD 4, SATARA, SATARA
ITA 2734/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
A2Z ASSOCIATES,PUNE vs INCOME TAX OFFICER, WARD 14(3), PUNE, PUNE
ITA 2268/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
SURESH DHONDIBA DHOTRE,PUNE vs ITO WD-8(1), PUNE
ITA 2168/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
MITHIL SURESH DHOTRE ,PUNE vs ITO WD-8(1), PUNE
ITA 2167/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
ZAKIR KHAN SHER KHAN,PUNE vs INCOME TAX OFFICER WARD 1(3), JALGAON
ITA 198/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
MANASI MAHESH SAIGAONKAR,SHRIVARDHAN, RAIGAD vs ITO, WARD-1, PANVEL, PANVEL
ITA 1927/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
MAHESH PRABHASHANKAR DESAI,DHULE vs WARD 1, DHULE
ITA 1898/PUN/2026[2022]Status: DisposedITAT Pune
SHREE JOTIRLING PANI VAPAR SANSTHA MARYADIT BENIKRE,MAHARASHTRA vs INCOME TAX OFFICER, WARD 1(1), KOLHAPUR, KOLHAPUR
ITA 180/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
MUKUNDA KISHOR DAL,PUNE vs INCOME TAX OFFICER WARD 2, SATARA
ITA 170/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
VIKAS VASANT TOL,SATARA vs INCOME TAX OFFICER WARD 3, SATARA
ITA 1564/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
VIKAS VASANT TOL,SATARA vs INCOME TAX OFFICER WARD 3, SATARA
ITA 1563/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
ROYAL PALMS RESIDENCY CO-OPERATIVE HOUSING SOCIETY LIMITED,PANVEL vs INCOME TAX OFFICER, WARD 5, PANVEL, PANVEL
ITA 1316/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
VILAS SHANKARRAO JAGTAP,NASHIK vs ACIT CIRCLE-1, NASHIK, NASHIK
ITA 1290/PUN/2026[2011-12]Status: DisposedITAT PuneAY 2011-12
PRADEEP ANANDPRAKASH SACHDEV,AHEMDNAGAR vs ITO, AHEMDNAGAR
ITA 1211/PUN/2026[2022-23]Status: DisposedITAT PuneAY 2022-23
PURUSHOTTAM VISHWANATH PARKAR ,KUDAL vs INCOME TAX OFFICER WARD 1, KUDAL
ITA 1200/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
NARAYAN HARICHANDRA WAGHMARE,AURANGABAD vs INCOME TAX OFFICER WARD 1(5), AURANGABAD
ITA 102/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
SAGAR ARVIND BACHAL,BENGALURU vs INCOME TAX OFFICER WARD 2, SATARA
ITA 3232/PUN/2025[2023-24]Status: DisposedITAT PuneAY 2023-24
THE POONA CLUB LIMITED,PUNE vs CIT(A), PUNE
ITA 2881/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
MR. MOHAMMED RASHID TAMBOLI,YERWADA vs ITO WARD 7(1), PUNE
ITA 2299/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
MR. MOHAMMED RASHID TAMBOLI,YERWADA vs ITO WARD 7(1), PUNE
ITA 2298/PUN/2025[2014-15]Status: DisposedITAT PuneAY 2014-15
ANNASAHEB KADAM PATIL SHREE VA GRAM VIKAS PRATISTHAN ,AHEMEDNAGAR vs THE CIT EXEMPTION, PUNE
ITA 2240/PUN/2025[NA]Status: DisposedITAT Pune
ANNASAHEB KADAM PATIL SHREE VA GRAM VIKAS PRATISTHAN,AHEMEDNAGAR vs THE CIT EXEMPTION, PUNE
ITA 2239/PUN/2025[NA]Status: DisposedITAT Pune
VITHALRAO RANGANATHRAO AMBARWADIKAR,AURANGABAD vs ACIT CIRCLE-3, AURANGABAD
ITA 1963/PUN/2025[2013-14]Status: DisposedITAT PuneAY 2013-14
GANGA EDUCATIONAL SOCIETY,NIZAMBAD vs ITO, EXEMPTIONS WARD-1(1), HYDERABAD
ITA 774/HYD/2026[2023-24]Status: DisposedITAT HyderabadAY 2023-24
GANGA EDUCATIONAL SOCIETY,NIZAMABAD vs ITO,, EXEMPTIONS WARD-1(1), HYDERABAD.
ITA 773/HYD/2026[2023-24]Status: DisposedITAT HyderabadAY 2023-24
