Recent Judgments

Latest ITAT tax tribunal orders across all benches.(341,001 total)

VAISHNAVI ENTERPRISES,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 8, PUNE

ITA 3464/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
8/10/2026

PUSHPA CHANDRA RAJ SINGHVI CHARITABLE TRUST,DIPTI PEARLS,J B NAGAR vs CIT(EXEMPTION), INCOME TAX APPELLATE TRIBUNA

ITA 8820/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
8/10/2026

ANANTARU FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI

ITA 8697/MUM/2026[NA]Status: DisposedITAT Mumbai
8/10/2026

ANANTARU FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI

ITA 8696/MUM/2026[NA]Status: DisposedITAT Mumbai
8/10/2026

S S SHAH P M JARIWALA N S DAMANWALA SURAT V S J G ABHYUDATA TRUST,MUMBAI vs CIT(EXEMPTIONS),MUMBAI, MUMBAI

ITA 8678/MUM/2026[2027 - 28]Status: DisposedITAT Mumbai
8/10/2026

S S SHAH P M JARIWALA N S DAMANWALA SURAT V S J G ABHYUDATA TRUST,MUMBAI vs CIT(EXEMPTIONS),MUMBAI, MUMBAI

ITA 8677/MUM/2026[2027 - 28]Status: DisposedITAT Mumbai
8/10/2026

S N SHAH A N DAMANWALA B B DALIA SURAT V S J G ABHUDAYA TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI

ITA 8650/MUM/2026[2027-2028]Status: DisposedITAT MumbaiAY 2027-2028
8/10/2026

S N SHAH A N DAMANWALA B B DALIA SURAT V S J G ABHUDAYA TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI

ITA 8649/MUM/2026[2027 - 28]Status: DisposedITAT Mumbai
8/10/2026

JYOTIRMANI FOUNDATION,ULHASNAGAR vs EXEMPTION WARD, THANE

ITA 8468/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
8/10/2026

JYOTIRMANI FOUNDATION,ULHASNAGAR vs EXEMPTION WARD, THANE

ITA 8467/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
8/10/2026

VIMAL YATRA FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI

ITA 8408/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
8/10/2026

VIMAL YATRA FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI

ITA 8407/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
8/10/2026

KSHITIJ FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI

ITA 8295/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
8/10/2026

KSHITIJ FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI

ITA 8294/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
8/10/2026

UNNATHAN SHEKHAR,MUMBAI vs ACIT CIRCLE 15(1)(2), MUMBAI

ITA 7930/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
8/10/2026

HS RANKA FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI

ITA 7861/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
8/10/2026

SUBH PRABHAT EDUCATIONAL TRUST,FORT, MUMBAI vs CIT (EXEMPTIONS), CUMBALLA HILL, MUMBAI

ITA 7760/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
8/10/2026

JAMSHED & SHIRIN GUZDER TRUST,MUMBAI vs CIT (EXEMPTIONS), CUMBALLA HILL , MUMBAI

ITA 7733/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
8/10/2026

JAMSHED & SHIRIN GUZDER TRUST,MUMBAI vs CIT (EXEMPTIONS), CUMBALLA HILL, MUMBAI

ITA 7732/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
8/10/2026

AMRUT BAUG CHARITY TRUST,AMRUT BAUG, BAJAJ ROAD vs CIT (EXEMPTIONS), MUMBAI, CUMBALLA HILL MTNL TE BUILDING

ITA 7710/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
8/10/2026

SEA SIDE HOTEL PRIVATE LIMITED,MUMBAI vs WARD 11(2)(1), MUMBAI

ITA 7336/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
8/10/2026

S R FOUNDATION,MUMBAI vs CIT (EXEMOTIONS), MUMBAI

ITA 7266/MUM/2026[2027]Status: DisposedITAT Mumbai
8/10/2026

S R FOUNDATION,MUMBAI vs CIT (EXEMPTION), MUMBAI

ITA 7265/MUM/2026[2027]Status: DisposedITAT Mumbai
8/10/2026

SHREE MOTUMAL DWARKADAS AHUJA TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI

ITA 7144/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
8/10/2026

SHREE KUNDRODI AATH KOTI NANI PAKSH STHANAKVASI SANGH,MUMBAI vs ITO WARD 26(2)1, MUMBAI, MUMBAI

ITA 7122/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
8/10/2026

POONAM CHAMBERS B WING COMMERCIAL PREMISES CO OPERATIVE SOCIETY LTD,MUMBAI vs DEPUTY COMMISSIONER INCOME TAX, MUMBAI

ITA 7044/MUM/2026[2021-2022]Status: DisposedITAT MumbaiAY 2021-2022
8/10/2026

POONAM CHAMBERS B WING COMMERCIAL PREMISES CO OPERATIVE SOCIETY LTD,MUMBAI vs DEPUTY COMMISSIONER INCOME TAX, MUMBAI

ITA 7043/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
8/10/2026

MUKESH MISHRA,THANE vs ACIT, CIRCLE 1, THANE, THANE

ITA 5853/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
8/10/2026

CREDIT AGRICOLE CORPORATE AND INVESTMENT BANK,MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME-TAX INTERNATIONAL TAXATION - 2(1)(1), MUMBAI

ITA 3453/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
8/10/2026

HIRAL CONSTRUCTION ,MUMBAI vs ITO WARD 42(1)(2), MUMBAI

ITA 8431/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
8/10/2026