Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
ANITA JAIN,JAIPUR vs ITO WARD 5(1), JAIPUR, JAIPUR
ITA 102/JPR/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
LAXMI DEVI MAMNANI,JAIPUR vs ITO WD 4(1), JAIPUR
ITA 10/JPR/2026[2011-12]Status: DisposedITAT JaipurAY 2011-12
SHALINI SONI,KOTA vs ACIT, CENTRAL CIRCLE, KOTA
ITA 780/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
RAM SAHAY JAT, ITO-WARD6(4), JAIPUR vs SONU GUPTA, JAIPUR
ITA 1907/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
AATMNIRBHAR NGO,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 1654/JPR/2025[Not Applicable]Status: DisposedITAT Jaipur
AATMNIRBHAR NGO,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1653/JPR/2025[Not Applicable]Status: DisposedITAT Jaipur
ARAVALI DREAMWORLD LLP,JAIPUR vs ITO WARD 1(4), JAIPUR, JAIPUR
ITA 1620/JPR/2025[2022-23]Status: DisposedITAT JaipurAY 2022-23
ANIL KUMAR,JHUNJHUNU, RAJASTHAN vs INCOME TAX AO NO. 92 RANGE CODE 107, JHUNJHUNU
ITA 1546/JPR/2025[AY 2020-21]Status: DisposedITAT Jaipur
RAM CHARAN MEHTA,BARAN vs INCOME TAX OFFICER, BARAN
ITA 1402/JPR/2025[2023-24]Status: DisposedITAT JaipurAY 2023-24
ANIL KUMAR AGARWAL,JAIPUR vs ITO WARD 1(3), JAIPUR, JAIPUR
ITA 1400/JPR/2025[2021-22]Status: DisposedITAT JaipurAY 2021-22
ANIL KUMAR AGARWAL,JAIPUR vs ITO WARD 1(3), JAIPUR, JAIPUR
ITA 1399/JPR/2025[2022-23]Status: DisposedITAT JaipurAY 2022-23
RIDHIRAJ BUILDERS LLP,JAIPUR vs INCOME TAX OFFICER WARD 1(3), JAIPUR
ITA 1385/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
MANPHOOL SINGH,CHURU vs CENTRAL CIRCLE 4, JAIPUR
ITA 1215/JPR/2025[2019-20]Status: DisposedITAT JaipurAY 2019-20
MANPHOOL SINGH,CHURU vs CENTRAL CIRCLE 4 JAIPUR, JAIPUR
ITA 1214/JPR/2025[2019-20]Status: DisposedITAT JaipurAY 2019-20
VARSHARANI,DHOLPUR vs ITO WARD-4, BHARATPUR, BHARATPUR
ITA 1141/JPR/2025[2012-13]Status: DisposedITAT JaipurAY 2012-13
RAJNI VINOD MALHOTRA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX, JAIPUR, JAIPUR
ITA 1055/JPR/2025[2012-2013]Status: DisposedITAT JaipurAY 2012-2013
ADARSH PRAGYA VIDYA MANDIR SAMITI,KOTA vs DCIT, CIRCLE-2, KOTA
ITA 831/JPR/2024[NA]Status: DisposedITAT Jaipur
ADARSH PRAGYA VIDYA MANDIR SAMITI,KOTA vs DCIT, CIRCLE-2, KOTA
ITA 830/JPR/2024[NA]Status: DisposedITAT Jaipur
TARUN MITTAL,FAIZABAD vs DCIT, FAIZABAD
ITA 715/LKW/2026[2023-24]Status: DisposedITAT LucknowAY 2023-24
LALIT KUMAR SRIVASTAVA,LUCKNOW vs INCOME TAX OFFICER 6(2), LUCKNOW
ITA 640/LKW/2026[2020-21]Status: DisposedITAT LucknowAY 2020-21
BADRI PRASAD KEDAR NATH,VIVEK KHAND LUCKNOW vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX -1, LUCKNOW NEW, PRATYAKSH KAR BHAWAN
ITA 389/LKW/2026[2017-18]Status: DisposedITAT LucknowAY 2017-18
URVASHI LALIT,LUCKNOW vs ASSESSMENT UNIT, INCOME TAX DEPT., NFAC
ITA 372/LKW/2026[2019-20]Status: DisposedITAT LucknowAY 2019-20
MANOJ KUMAR DUBEY,KANPUR vs INCOME TAX OFFICER WARD 2(2)(3), AAYAKAR BHAWAN KANPUR
ITA 273/LKW/2026[2024-25]Status: DisposedITAT LucknowAY 2024-25
MR. ANKIT NIGAM,BARABANKI vs ASSESSMENT UNIT, NFAC
ITA 172/LKW/2026[2022-23]Status: DisposedITAT LucknowAY 2022-23
SHARAFAT ALI,SIKRORI vs ASSESSMENT UNIT , DELHI
ITA 117/LKW/2026[2015-16]Status: DisposedITAT LucknowAY 2015-16
ZILA SAHAKARI BANK LIMITED ,SIDDHARTH NAGAR A vs ITO-BASTI-NEW, BASTI, UTTAR PRADESH
ITA 839/LKW/2025[2017-18]Status: DisposedITAT LucknowAY 2017-18
DCIT, SITAPUR vs THE DISTRICT COOPERATIVE BANK LAKHIMPUR KHERI LTD, LAKHIMPUR
ITA 513/LKW/2025[2015-16]Status: DisposedITAT LucknowAY 2015-16
PUNIT GOEL,LUCKNOW vs DCIT/ACIT-3, LUCKNOW
ITA 500/LKW/2025[2016-17]Status: DisposedITAT LucknowAY 2016-17
DISTRICT COOPERATIVE BANK LIMITED, BARABANKI,BARABANKI vs DCIT-3, LUCKNOW
ITA 267/LKW/2025[2012-2013]Status: DisposedITAT LucknowAY 2012-2013
GOLDEN EYE ENTERTAINMENT PVT. LTD.,LUCKNOW vs INCOME TAX OFFICER-3(1), LUCKNOW
ITA 1005/LKW/2025[2017-18]Status: DisposedITAT LucknowAY 2017-18
