Recent Judgments

CHILDRENS HOPE,NEW DELHI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI

SATISH KUMAR,GHAZIABAD vs ACIT/DCIT, CIRCLE-2(1)(1), GHAZIABAD

ALL ABOUT OUTDOOR MEDIA.COM PVT. LTD.,GURGAON vs ACIT CIRCLE - 2(1), NEW DELHI

RAJAN GUPTA vs INCOME TAX OFFICER, LUDHIANA

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

MUKESH KUMAR AGGARWAL vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

FLINT POWER TOOLS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

GLOBAL POWER GENERATION LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRLCE 1, AMRITSAR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

M/S KAMLA CONSTRUCTION COMPANY BIKANER vs INCOME TAX OFFICER BIKANER

NEHA RAJ THAKUR vs ASSESSMENT UNIT INCOME TAX DEPT AND ORS

MEENAKSHISUNDARAM SANKARNARAYAN vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE AND ORS

MEENAKSHISUNDARAM SANKARNARAYAN vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE AND ORS

ASHISH BASIL vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 1

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

ANURAG DUA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1) GURGAON

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

MANIK MAHAJAN vs ASSISTANT COMMISSIONER OF INCOME TAX, DCITACIT CIRCLE 31, AMRITSAR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

M/S JASDEEP KAUR CHADHA vs DCIT CIRCLE 4, JALANDHAR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

JYOTIKABEN W-O MOHANLAL CHUNILAL PRAJAPATI vs STATE OF GUJARAT

HONOURABLE MR. JUSTICE ILESH J. VORA,HONOURABLE MR. JUSTICE R. T. VACHHANI

STATE OF GUJARAT vs JYOTIKABEN W-O MOHANLAL CHUNILAL PRAJAPATI

HONOURABLE MR. JUSTICE ILESH J. VORA,HONOURABLE MR. JUSTICE R. T. VACHHANI

ASST. COMMISSIOER OF INCOME TAX . vs OMAXE LTD

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA

ALAKNANDA COOP GROUP HOUSING SOCIETY LTD vs CHIEF COMMISSIONER OF INCOME TAX AND OTHERS

PRINCIPAL COMMISSIONER OF INCOME TAX 1 LUDHIANA vs SHARMANJI YARNS PVT LTD VILLAGE LAKHOWAL ROAD KOHARA JANDIALI LUDHIANA PAN AAHCS6629R)

THE COMMISSIONER OF INCOME TAX CHANDIGARH vs M/S THE IMPROVEMENT TRUST KHANNA PUNJAB

PR. COMMISSIONER OF INCOME TAX-2, LUDHIANA vs M/S AARTI STEELS LTD

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) CHANDIGARH vs M/S BARNALA IMPROVEMENT TRUST BARNALA PUNJAB

GAURAV SHARMA vs INCOME TAX OFFICER, ITO WARD 1(3) GURGAON

RIDHI SIDHI OVERSEAS vs PRINCIPAL COMMISSIONER OF CUSTOMS & ORS.

SINDER PAL S/O LATE SH. RAM SARUP vs COMMISSIONER OF CUSTOMS, INLAND CONTAINER DEPOT, PATPARGANJ, NEW DELHI & ANR.

MANIAM PROPERTIES PVT. LTD.,KOLKATA vs D.C.I.T., CC - 3(2), KOLKATA

MANIAM PROPERTIES PVT. LTD.,KOLKATA vs D.C.I.T., CC - 3(2), KOLKATA

KEDIA CARBON PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(3), KOLKATA

KEDIA CARBON PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(3), KOLKATA