Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,891 total)
MATTAPALLI LAKSHMINRUSIMHA VEDA SMARTHA PATASALA,NALGONDA vs CIT (EXEMPTION), HYDERABAD
ITA 2206/HYD/2025[2025-26]Status: DisposedITAT HyderabadAY 2025-26
MATTAPALLI LAKSHMINRUSIMHA VEDA SMARTHA PATASALA,NALGONDA vs CIT(EXEMPTION), HYDERABAD
ITA 2205/HYD/2025[2025-26]Status: DisposedITAT HyderabadAY 2025-26
SRI SAI MAITHRI COMMUNICATIONS,HYDERABAD vs ITO, WARD-2, KARIMNAGAR
ITA 2175/HYD/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
SNEHALATA TUPILI,HYDERABAD vs ITO(INT TAXN)-2, HYDERABAD
ITA 2138/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
RASIDULLA GAZI,HYDERABAD vs ITO, WARD-8(1), HYDERABAD
ITA 2004/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
SREEVEENA VADDIREDDY,ANANTHAPUR vs ADIT, (INT TAXN)-2, HYDERABAD
ITA 1946/HYD/2025[2020-21]Status: DisposedITAT HyderabadAY 2020-21
SRINIVAS TIWARI,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 1864/HYD/2025[2019-20]Status: DisposedITAT HyderabadAY 2019-20
DRR AIMS PROPERTIES PRIVATE LIMITED,HYDERABAD vs ITO., WARD-17(1), HYDERABAD
ITA 1488/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
VINCI GLOBAL PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD
ITA 1166/HYD/2025[2021-2022]Status: DisposedITAT HyderabadAY 2021-2022
INTERWRAP CORP PVT LTD (SUCCESSOR OF OWENS CORNING INDUSTRIES PRIVATE LIMITED PREVIOUSLY KNOWN AS OVC REINFORCEMENT MFG LTD),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 450/HYD/2020[2007-08]Status: DisposedITAT HyderabadAY 2007-08
DELTA CERAMIC,MORBI vs ITO, WARD-1, MORBI, MORBI
ITA 735/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
SOLO CERAMIC,MORBI vs PCIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 346/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
BHAVANABEN RASHIKLAL VANIYA,VAPI vs INCOME TAX OFFICER, WARD - 1, VAPI, VAPI
ITA 469/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
SAMEX OVERSEAS,DUMAS ROAD vs CRICLE 2(1)(1), MAJURAGATE
ITA 440/SRT/2026[2019-20]Status: DisposedITAT SuratAY 2019-20
SHERINE LYNDEM,RI-BHOI vs ITO W-15(21), BYRNIHAT, MEGHALAYA, BYRNIHAT
ITA 309/GTY/2026[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI vs MUKESH KUMAR CHAURASIA, GUWAHATI
ITA 82/GTY/2020[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
RADIOACTIVE HOSPITALITY LLP,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -3, PATNA
ITA 55/PAT/2026[2023-24]Status: HeardITAT PatnaAY 2023-24
SAMANWAY SANSTHAN,KODERMA JHARKHAND vs ITO EXEMPTION WARD NO. 1, PATNA
ITA 330/PAT/2026[2018-19]Status: HeardITAT PatnaAY 2018-19
MAA CHHINMASTIKA ENTERPRISES PRIVATE LIMITED,SAMASTIPUR vs INCOME TAX OFFICER, WARD 2(1), PATNA, PATNA
ITA 11/PAT/2026[2012-2013]Status: HeardITAT PatnaAY 2012-2013
THE CHIKHLI TALUKA PRATHMIK SHIKSHAK SAHAKARI PAT SANSTHA MARYA,CHIKHLI vs ITO WARD-2, KHAMGAON
ITA 46/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
THE CHIKHLI TALUKA PRATHMIK SHIKSHAK SAHAKARI PAT SANSTHA MARYA,CHIKHLI vs ITO WARD 2, KHAMGAON, KHAMGAON
ITA 404/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
SADHBHAV SANMITRA NAGRI SAHAKARI PATSANSTHA MARYADIT CHIKHLI,CHIKHLI, BULDANA vs ITO WARD 2, KHAMGAON, KHAMGAON, AKOLA
ITA 403/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
INCOME TAX OFFICER, WARD-1,, VIZIANAGARAM vs SANKARA RAO MEKALA, VIZIANAGARAM
ITA 471/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
SRI VIDYANIKETHAN EDUCATIONAL TRUST,CHITTOOR vs DCIT EXEMPTION CIR,, VIJAYAWADA
ITA 412/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
GORAKHPUR KASIA TOLLWAYS PRIVATE LIMITED ,INDORE vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, INDORE
ITA 447/IND/2025[2020-21]Status: DisposedITAT IndoreAY 2020-21
JAGDISH CHANDRA SHARMA,SIKAR vs INCOME TAX OFFICER, SIKANR
ITA 406/JPR/2026[2018-19]Status: DisposedITAT JaipurAY 2018-19
VAIBHAV GLOBAL LIMITED,JAIPUR vs DCIT, CC-4, JAIPUR
ITA 326/JPR/2026[2022-23]Status: DisposedITAT JaipurAY 2022-23
VAIBHAV GLOBAL LIMITED,JAIPUR vs DCIT CC 4, JAIPUR
ITA 323/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
SMT JANKI DEVI MANDELIA EDUCTAION SOCIETY ,PILANI JHUNJHUNU vs COMMISSIONEER OF INCOME TAX(EXEMPTION), JAIPUR
ITA 1205/JPR/2026[2026-2027]Status: DisposedITAT JaipurAY 2026-2027
SMT JANKI DEVI MANDELIA EDUCATION SOCIETY ,PILANI JHUNJHUNU vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 1203/JPR/2026[2026-2027]Status: DisposedITAT JaipurAY 2026-2027
