Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,823 total)
STATE BANK OF INDIA,AHMEDABAD vs ITO, TDS, BHARUCH, BHARUCH
ITA 536/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
STATE BANK OF INDIA,AHMEDABAD vs ITO, TDS, BHARUCH, BHARUCH
ITA 535/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
STATE BANK OF INDIA,AHMEDABAD vs ITO, TDS WARD 2, SURAT, SURAT
ITA 472/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
STATE BANK OF INDIA,AHMEDABAD vs ITO, TDS WARD-3, SURAT, SURAT
ITA 471/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
STATE BANK OF INDIA,AHMEDABAD vs ITO, TDS WARD 2, SURAT, SURAT
ITA 461/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
STATE BANK OF INDIA,AHMEDABAD vs ITO TDS, BHARUCH, BHARUCH
ITA 439/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
STATE BANK OF INDIA,SURAT vs ITO, TDS WARD-2, SURAT
ITA 326/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
SHEELA BHARATKUMAR GANDHI (INDIVIDUAL),SURAT vs ITO, WARD 1(3)(5), SURAT
ITA 1206/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
TRIVENI INTERCHEM PRIVATE LIMITED,VAPI vs DCIT, VALSAD CIRCLE, VALSAD
ITA 1199/SRT/2025[2022-23]Status: DisposedITAT SuratAY 2022-23
MAHESHKUMAR BHAGWANDAS PATEL,NA vs ARIVS.INCOME TAX OFFICER, WARD - 3, NAVSARI
ITA 662/SRT/2023[2017-18]Status: DisposedITAT SuratAY 2017-18
MAHESHKUMAR BHAGWANDAS PATEL,NA vs ARIVS.INCOME TAX OFFICER, WARD - 3, NAVSARI
ITA 661/SRT/2023[2012-13]Status: DisposedITAT SuratAY 2012-13
MAHESHKUMAR BHAGWANDAS PATEL,NA vs ARIVS.INCOME TAX OFFICER, WARD-3, NAVSARI
ITA 660/SRT/2023[2012-13]Status: DisposedITAT SuratAY 2012-13
MAHESHKUMAR BHAGWANDAS PATEL,NA vs ARIVS.INCOME TAX OFFICER, WARD - 3, NAVSARI
ITA 659/SRT/2023[2011-12]Status: DisposedITAT SuratAY 2011-12
MAHESHKUMAR BHAGWANDAS PATEL,NA vs ARIVS.INCOME TAX OFFICER, WARD - 3, NAVSARI
ITA 658/SRT/2023[2011-12]Status: DisposedITAT SuratAY 2011-12
MAHESHKUMAR BHAGWANDAS PATEL,NA vs ARIVS.INCOME TAX OFFICER, WARD - 3, NAVSARI
ITA 657/SRT/2023[2010-11]Status: DisposedITAT SuratAY 2010-11
MAHESHKUMAR BHAGWANDAS PATEL,NA vs ARIVS.INCOME TAX OFFICER, WARD - 3, NAVSARI
ITA 656/SRT/2023[2010-11]Status: DisposedITAT SuratAY 2010-11
INCOME TAX OFFICER, DHANBAD vs NEELKANTH ORES PRIVATE LIMITED, DHANBAD
ITA 65/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
JOGINDER SINGH KASHYAP,JAMSHEDPUR, JHARKHAND vs ITO WARD 2(1), JAMSHEDPUR, JAMSHEDPUR, JHARKHAND
ITA 28/RAN/2026[2016-17]Status: DisposedITAT RanchiAY 2016-17
SANDEEP KUMAR SINGH,RANCHI vs ITO WARD 3(1), RANCHI, RANCHI
ITA 242/RAN/2026[2023-24]Status: DisposedITAT RanchiAY 2023-24
RAJEEV PRATAP,DELHI vs INCOME TAX OFFICER, ITO WARD 1(1), RANCHI, JHARKHAND
ITA 485/RAN/2025[2022-23]Status: DisposedITAT RanchiAY 2022-23
RAHUL KUMAR BANSAL,ROURKELA vs ASSESSING OFFICER, INCOME TAX DEPARTMENT, DHANBAD
ITA 366/RAN/2025[2018-19]Status: DisposedITAT RanchiAY 2018-19
KANURI APPALA RAJU,ODISHA vs ITO WARD 1(1), JAMSHEDPUR
ITA 299/RAN/2025[2020-21]Status: DisposedITAT RanchiAY 2020-21
KANKE GENERAL HOSPITAL AND RESEARCH CENTRE PVT. LTD.,,RANCHI vs DCIT, C.C.1, RANCHI
ITA 259/RAN/2025[17-18]Status: DisposedITAT Ranchi
BAR COUNCIL OF UTTAR PRADESH,ALLAHABAD vs ITO-1(1), ALLAHABAD
ITA 211/ALLD/2025[2019-20]Status: DisposedITAT AllahabadAY 2019-20
BAR COUNCIL OF UTTAR PRADESH,ALLAHABAD vs ITO- 1(1), ALLAHABAD, ALLAHABAD
ITA 210/ALLD/2025[2018-19]Status: DisposedITAT AllahabadAY 2018-19
BAR COUNCIL OF UTTAR PRADESH ,ALLAHABAD vs ITO-1(1),ALLAHABAD, ALLAHABAD
ITA 209/ALLD/2025[2016-17]Status: DisposedITAT AllahabadAY 2016-17
BAR COUNCIL OF UTTAR PRADESH,ALLAHABAD vs ITO-1(1), ALLAHABAD, ALLAHABAD
ITA 208/ALLD/2025[2015-16]Status: DisposedITAT AllahabadAY 2015-16
KALYANI SINGH, RANCHI,RANCHI vs ITO , WARD 3(4), SASARAM, SASARAM
ITA 156/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
KARNAVATI ROLLING MILLS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-2(1)(1), AHMEDABAD
ITA 1714/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
AB KNOWLEDGE SYSTEMS,PUNE vs DCIT, PUNE
ITA 92/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21