Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
MIS VEECUMSEES, MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 7660/1996ITAT SC
2 Judges
M/S. VEECUMSEES, MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS
C.A. No.-007660-007662 - 1996ITAT SC
KUMAR JAGDISH CHANDRA SINHA (DEAD) THROUGH LRS. ETC. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 1604/1985ITAT SC
2 Judges
RAMESH NARAIN SAXENA AND ORS. vs COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 5508/1985ITAT SC
2 Judges
SMITH KLINE AND FRENCH (INDIA) LTD. ETC. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1187/1985ITAT SC
2 Judges
M/S. WATERFALL ESTATES LTD., MADRAS vs THE COMMISSIONER OF INCOME-TAX, TAMIL NADU I, MADRAS
CIVIL APPEAL No. 6108/1983ITAT SC
2 Judges
COMMON CAUSE-A REGISTERED SOCIETY vs UNION OF INDIA & ORS.
WRIT PETITION (CIVIL) No. 24/1995ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, BANGALORE vs SMT. R. SHARADAMMA
CIVIL APPEAL No. 3169/1984ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, LUCKNOW vs RAJA VISHWANATH PRATAP SINGH
CIVIL APPEAL No. 1364/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs GEMINI PICTURES CIRCUIT PVT. LTD.
CIVIL APPEAL No. 6133/1983ITAT SC
2 Judges
UNITED COPIEX(INDIA) LTD. vs COMMISSIONER OF SALES TAX
C.A. No.-004821-004821 - 1996ITAT SC
SEN S.C. (J)
IMPERIAL CHIT FUNDS (P) LTD. vs INCOME TAX OFFICER, ERNAKULAM
CIVIL APPEAL No. 1199/1979ITAT SC
2 Judges
2TATE BANK OF PATIALA, PATIALA vs COMMISSIONER OF INCOME TAX, PATIALA
C.A. No.-004270-004273 - 1996ITAT SC
STATE BANK OF PATIALA, PATIALA vs THE COMMISSIONER OF INCOME-TAX, PATIALA
CIVIL APPEAL No. 4270/1996ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, SHILLONG vs JAI PRAKASH SINGH
CIVIL APPEAL No. 2542/1977ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, BOMBAY ETC vs M/S. MAFATLAL GANGABHAI AND CO. (P) LTD. ETC.
CIVIL APPEAL No. 2215/1978ITAT SC
2 Judges
COLLECTOR OF CENTRAL EXCISE, NEW DELHI vs LOUIS SHOPPE
C.A. No.-009217-009218 - 1995ITAT SC
COMMISSIONER OF INCOME TAX, CALCUTTA (CENTRAL) vs MIS PAHARPUR COOLING TOWERS PVT. LTD.
CIVIL APPEAL No. 1000/1979ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs M/S ALL INDIA TEA AND TRADING CO. LTD.
CIVIL APPEAL No. 2136/1979ITAT SC
2 Judges
CALCUTTA STATE TRANSPORT CORPORATION vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 592/1978ITAT SC
2 Judges
THE COMMISSIONER OF INCOME TAX, BOMBAY vs BOMBAY DYEING AND MANUFACTURING CO. LTD.
CIVIL APPEAL No. 593/1978ITAT SC
2 Judges
THE COMMISSIONER OF INCOME TAX vs M/S. NARANG DAIRY PRODUCTS
CIVIL APPEAL No. 388/1978ITAT SC
2 Judges
M/S PRAKASH TRADING CO. vs COMMISSIONER OF INCOME TAX, GUJARAT
CIVIL APPEAL No. 452/1978ITAT SC
2 Judges
LIFE INSURANCE CORPORATION OF INDIA vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 295/1979ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, GUJARAT vs JYOTI LTD.
CIVIL APPEAL No. 471/1978ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX (CENTRAL-II), CALCUTTA vs M/S. DUNCAN BROTHERS AND CO. LTD., CALCUTTA
CIVIL APPEAL No. 595/1978ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, KERALA vs THE KILKOTAGIRI TEA AND COFFEE ESTATE CO. LTD.
CIVIL APPEAL No. 190/1979ITAT SC
2 Judges
SMT. KILASHO DEVI BURMAN AND OTHERS vs COMMISSIONER OF INCOME-TAX WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2242/1978ITAT SC
2 Judges
M/S. MARIKAR MOTORS LTD. vs SALES TAX OFFICER AND ANR.
CIVIL APPEAL No. 1015/1977ITAT SC
2 Judges
THE COMMISSIONER OF INCOME-TAX, TAMIL NADU vs CITY MILLS DISTRIBUTORS (P) LTD .
TAX REFERENCE CASE No. 11/1982ITAT SC
3 Judges
