Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,897 total)
COMMISSIONER OF INCOME TAX, CALCUTTA vs T.I. & M. SALES LTD.
CIVIL APPEAL No. 1449/1974ITAT SC
2 Judges
COMMISSIONER OF EXCESS PROFIT TAX, KANPUR vs KALYAN MAL PHOOL CHAND, NAGAR GANJ, KANPUR
CIVIL APPEAL No. 1375/1974ITAT SC
2 Judges
KUNDAN LAL SRIKISHAN MATHURA (U.P.) vs COMMISSIONER OF SALES TAX, U.P. AND ANOTHER
CIVIL APPEAL No. 625/1986ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, KANPUR vs DR. R.S. GUPTA
CIVIL APPEAL No. 1713/1973ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW vs BRITISH INDIA CORPN. LTD., KANPUR
CIVIL APPEAL No. 1163/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs MUSSADILAL RAM BHAROSE
CIVIL APPEAL No. 2083/1972ITAT SC
2 Judges
CENTRAL WINES, HYDERABAD ETC. vs SPECIAL COMMERCIAL TAX OFFICER ETC.
CIVIL APPEAL No. 1118/1981ITAT SC
2 Judges
LATE NAWAB SIR MIR OSMAN ALI KHAN vs COMMISSIONER OF WEALTH TAX, HYDERABAD
CIVIL APPEAL No. 1763/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs MAHARAJA BAHADUR SINGH & ORS.
CIVIL APPEAL No. 1681/1974ITAT SC
2 Judges
C.I.T., ANDHRA PRADESH vs TRUSTEES OF H.E.H., THE NIZAM'S FAMILY TRUST
CIVIL APPEAL No. 1856/1974ITAT SC
2 Judges
BROOKE BOND & COMPANY LTD. (NOW KNOWN AS BROOKE BOND LEIBIG LIMITED) vs C.I.T. WEST BENGAL-II, CALCUTTA
CIVIL APPEAL No. 2020/1974ITAT SC
2 Judges
COMMISSIONER OF WEALTH-TAX, CALCUTTA vs O.M.M. KINNISON (DEAD) THROUGH HER EXECUTORS & TRUSTEES
CIVIL APPEAL No. 1181/1974ITAT SC
2 Judges
HINDUSTAN WIRES PRODUCTS LIMITED vs COMMISSIONER OF INCOME-TAX, PATIALA
CIVIL APPEAL No. 597/1985ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, KANPUR vs SARAN ENGINEERING CO. LTD.
CIVIL APPEAL No. 1599/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, KANPUR vs TIIE ELGIN MILLS LTD., KANPUR
CIVIL APPEAL No. 1665/1974ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL-II, CALCUTTA vs HINDUSTAN HOUSING & LAND DEVELOPMENT TRUST LIMITED
CIVIL APPEAL No. 1126/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, HARYANA, HIMACHAL PRADESH & DELHI & ORS. vs TARSEM KUMAR & ANR.
CIVIL APPEAL No. 1666/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, BIHAR, PATNA vs AMAR SINGH GOWAMAL & SONS, JHARIA, DHANBAD
CIVIL APPEAL No. 1912/1974ITAT SC
2 Judges
PATNAIK & CO. LTD. vs THE COMMISSIONER OF INCOME TAX, ORISSA
CIVIL APPEAL No. 1359/1974ITAT SC
2 Judges
LAGDISH SUGAR MILLS LTD. vs THE C.I.T LUCKNOW
CIVIL APPEAL No. 1348/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs LAXMI SUGAR & OIL MILLS LTD.
CIVIL APPEAL No. 1613/1974ITAT SC
2 Judges
C.I.T. BOMBAY CITY vs BOMBAY BURMAH TRADING CORPORATION, BOMBAY
CIVIL APPEAL No. 1/1974ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, KANPUR ETC. ETC. vs CHANDER SEN ETC.
CIVIL APPEAL No. 1668/1974ITAT SC
2 Judges
MADNANI DEVELOPMENT CORPN. (P) LTD. vs COMMISSIONER OF INCOME-TAX, ORISSA
CIVIL APPEAL No. 1649/1974ITAT SC
2 Judges
ANCHOR PRESSINGS (P) LTD. vs COMMISSIONER OF INCOME TAX, U.P. & ORS.
CIVIL APPEAL No. 1700/1974ITAT SC
2 Judges
CENTRAL PROVINCES MANGANESE ORE CO. LTD. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1338/1974ITAT SC
2 Judges
COMMISSIONER OF AGRICULTURAL INCOME-TAX, TRIVANDRUM vs KERALA ESTATE MOORIAD CHALAPURAM
CIVIL APPEAL No. 1396/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, DELHI vs MAHALAXMI SUGAR MILLS CO. LTD.
CIVIL APPEAL No. 1350/1974ITAT SC
2 Judges
C.I.T (CENTRAL), MADRAS vs CANARA WORKSHOPS (P) LTD., KODIALBALL, MANGALORE
CIVIL APPEAL No. 1685/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs BIJU PATNAIK
CIVIL APPEAL No. 1793/1974ITAT SC
2 Judges
