Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,112 total)

RANOLI INVESTMENT (P) LTD. vs COMMISSIONER OF INCOME TAX

ITR/151/1984ITAT Gujarat
2/2/1999

COMMISSIONER OF INCOME TAX vs KOTHARI OIL PRODUCTS CO. LTD.

ITR/153/1984ITAT Gujarat
2/2/1999

COMMSS.OF INCOME TAX vs UTKAL AUTOMOBILES LTD.JAMSHED.

T.A./10/1999ITAT Jharkhand
1/1/1999

ADANI EXPORTS vs DY COMMISSIONER OF INCOME TAX (ASSTTS)

SCA/10543/1998ITAT Gujarat
29/12/1998

SHETH AMBALAL HIMATLAL vs COMMISSIONER OF INCOME-TAX

ITR/135/1984ITAT Gujarat
24/12/1998

AHMEDABAD KAISER I HIND MILLS COMPANY LIMITED vs COMMISSIONER OF INCOME TAX

ITR/175/1984ITAT Gujarat
24/12/1998

COMMISSIONER OF INCOME TAX vs REVABEN BABULAL MISTRY

ITR/139/1984ITAT Gujarat
23/12/1998

COMMISSIONER OF INCOME TAX vs BHARAT VIJAY MILLS LTD.

ITR/143/1984ITAT Gujarat
23/12/1998

COMMISSIONER OF INCOME-TAX vs GUJARAT STATEFERTILIZERS CO LTD

ITR/197/1984ITAT Gujarat
23/12/1998

COMMISSIONER OF INCOME TAX vs O.L. OF A'BAD MFG. AND CALICO PTG. CO. LTD.

ITR/105/1983ITAT Gujarat
18/12/1998

NEW HAVEN BEARING PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITR/136/1984ITAT Gujarat
18/12/1998

COMMISSIONER OF INCOME TAX, BIHAR-II, PATNA. vs BOKARO STEEL LTD. BOKARO

CIVIL APPEAL No. 2544/1998ITAT SC

2 Judges

18/12/1998

KAPIL MOHAN vs THE COMMISSIONER OF INCOME TAX, DELHI

CIVIL APPEAL No. 5264/1990ITAT SC

2 Judges

18/12/1998

COMMISSIONER OF INCOME-TAX vs KASHIRAM TEXTILES MILLS PVT LTD.

ITR/206/1984ITAT Gujarat
17/12/1998

BIPINBHAI VADILAL FAMILY TRUSTNO.1 vs COMMISSIONER OF INCOME-TAX

ITR/187/1984ITAT Gujarat
17/12/1998

PRABHAVATI B SOLANKI vs COMMISSIONER OF WEALTH TAX

WTR/23/1983ITAT Gujarat
16/12/1998

COMMISSIONER OF WEALTH TAX vs MOHINIBAI KANAIYALAL

WTR/21/1983ITAT Gujarat
15/12/1998

COMMISSIONER OF INCOME TAX vs G. NARSHIMHAN (DIED) BY HEIRS

CIVIL APPEAL No. 6799/1983ITAT SC

2 Judges

14/12/1998

COMMISSIONER OF INCOME TAX vs GUJARAT NARMADA VALLEY FERTILIZERS CO LTD

ITR/385/1983ITAT Gujarat
11/12/1998

ARVIND MILLS LTD. vs DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT)

SCA/3357/1993ITAT Gujarat
9/12/1998

R OCHHAVLAL & COMPANY vs CHIEF COMMISSIONER OF INCOME-TAX CENTRAL

SCA/7207/1988ITAT Gujarat
3/12/1998

COMMISSIONER OF INCOME TAX vs THE ANIL STARCH PRODUCTS LTD.

ITA/259/1998ITAT Gujarat
1/12/1998

DESAI BROTHERS vs DY. COMMISSIONER OF INCOME TAX(ASSESSMENT)

SCA/6710/1991ITAT Gujarat
26/11/1998

COMMISSIONER OF INCOME TAX vs MAYANK ROTOPLAST INDUSTRIES

ITA/252/1998ITAT Gujarat
25/11/1998

GARDEN SILK MILLS PVT. LTD. vs DY. COMMISSIONER OF INCOME-TAX

SCA/3257/1991ITAT Gujarat
24/11/1998

COMMISSIONER OF INCOME-TAX vs LILAVATI LALBHAI

ITR/88/1984ITAT Gujarat
19/11/1998

INCOME TAX APPELLATE TRIBUNAL,MUMBAI vs V.K. AGARWAL

9999 No.-000287-000287 - 1998ITAT SC
17/11/1998

COMMISSIONER OF INCOME-TAX vs GUJARAT STATE FERTILIZERS CO LTD

ITR/198/1984ITAT Gujarat
12/11/1998

COMMISSIONER OF IMCOME-TAX vs MONOSCALCO FRANCO

ITR/90/1984ITAT Gujarat
12/11/1998

COMMISSIONER OF INCOME-TAX vs VIMALBHAI RAMANLAL FAMILY TRUST

ITR/129/1984ITAT Gujarat
11/11/1998